Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jharkhand - Subsection Section 23(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (2)The District Child Protection Unit shall be the nodal authority for implementing the foster care programme in a district.
