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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(3)(i) in The SreeNarayanaGuru Open University Act, 2021

(i)provisions under which students shall be admitted to courses of study and to the examinations of the University and eligibility for the award of certificate, diploma, degree, post graduate degree, research degree and other academic distinction;