Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Section 60] [Entire Act] Union of India - Subsection Section 60(a) in The Indian Easements Act, 1882 (a)it is coupled with a transfer of property and such transfer is in force;
