Section 12(11) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020
(11)If any fish feed manufacturer makes a new fish feed/variant/functional feed/ medicated feed/product and wishes to get approval for it, the licensee may apply in prescribed form to the Controlling Authority for approval of such a new fish feed/variant/functional feed/medicated feed / product. The controlling authority do the needful for approval of such new fish feed/ variant/ functional feed/ medicated feeds / product by BIS duly following the procedure as may be prescribed.
