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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(5)The State Government shall cause the annual report and auditor' s report to be laid, as soon as may be after they are received, before the State Legislature.