Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(9) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (9)"co-operative society" means a society registered under the provisions of the Bombay Co-operative Societies Act, 1912 (Madhya Pradesh II of 1912);
