Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127A(4)] [Section 127A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 127A(4)(b) in The U.P. Municipalities Act, 1916

(b)consult such institutions and organizations as the Governor may, by order specify.