Section 6D in Karnataka Scheduled Castes, Scheduled Tribes and other Backward Classes (Reservation of Appointments, etc.,) Act, 1990
6D. [ Act to override other laws. [Inserted by Act 7 of 2012 w.e.f. 22.06.2012.]
- The provisions of this Act shall have effect, notwithstanding anything inconsistent therewith contained in any other law for the time-being in force.]
