Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(1) in The Insecticides Rules, 1971 (1)It shall be the duty of the manufacturers, formulators of insecticides and operators to dispose packages or surplus material and washings in a safe manner so as to prevent environmental or water pollution.
