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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Haryana - Subsection

Section 104(2)(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(b)Where any such drain or part thereof is constructed within or under a building such drain or such part thereof shall be laid or fixed in a direct line, where practicable and be provided with adequate means of access.