Kerala High Court
Sidharthan Vattaparakkal vs State Of Kerala on 20 November, 2019
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.18601 OF 2019(A)
PETITIONERS:
1 SIDHARTHAN VATTAPARAKKAL
AGED 60 YEARS
(HEAD OPERATOR, DISTRIBUTION SUB DIVISION NO.II,
KERALA WATER AUTHORITY, CIVIL STATION P.O, SAROVARAM,
KOZHIKODE, RETIRED ON 28.2.2015, PPO NO.8406),
RESIDING AT VATTAPARAKKAL HOUSE, ATHOLI P.O,
KOZHIKODE, PIN-673315.
2 UNNI K.V,
(PLUMBING INSPECTOR, DISTRIBUTION SUB DIVISION NO.I,
KERALA WATER AUTHORITY, SULTHAN BATHERY P.O, WAYANAD,
RETIRED ON 30.09.2015, PPO NO.8540) RESIDING AT
NARAYANIYAM, VENGOTTU THANZHAM, MOKAVOOR, ERANIKKAL
P.O, KOZHIKODE, PIN-673303.
3 ABDUL SALAM P.
(ELECTRICIAN, HEAD WORKS SUB DIVISION NO.III, KERALA
WATER AUTHORITY, MALAPARAMBA, KOZHIKODE, RETIRED ON
31.5.2016, PPO NO.8735), RESIDING AT THANNIYENGAL
HOUSE, PAZHOOR P.O, MAVOOR VIA, KOZHIKODE, PIN-
673661.
4 N.ALI,
(HEAD OPERATOR, HEAD WORKS SUB DIVISION NO.III,
KERALA WATER AUTHORITY, MALAPARAMBA, KOZHIKODE,
RETIRED ON 31.10.2015, PPO NO.8534), RESIDING AT
NARANATH HOUSE, PAZHOOR P.O, MAVOOR (VIA), KOZHIKODE,
PIN-673661.
5 ALIKOYA T.
(HEAD OPERATOR, HEAD WORKS SUB DIVISION NO.III,
KERALA WATER AUTHORITY, MALAPARAMBA, KOZHIKODE,
RETIRED ON 31.05.2015, PPO NO.8476), RESIDING AT
TIRIKKOT HOUSE, PAZHOOR P.O, MAVOOR (VIA), KOZHIKODE,
PIN-673661.
6 ABDUL MAJEED C.T,
(EXECUTIVE ENGINEER(N/C.), STOCK VERIFICATION SUB
DIVISION, KERALA WATER AUTHORITY, MALAPARAMBA,
KOZHIKODE, RETIRED ON 31.12.2015, PPO NO.8667),
RESIDING AT PARVEEN HOUSE, PIPELINE ROAD, MAVOOR P.O,
WP(C).NO.18601 OF 2019(A) & CONN. CASES
2
KOZHIKODE, PIN-673661.
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES (WATER SUPPLY-C) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY
OTHER PRESENT:
SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18328/2019(M) AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.18328 OF 2019(M)
PETITIONERS:
1 P.V.SIVANANDAN,
AGED 60 YEARS
(SR. PLUMBING INSPECTOR (HG) DISTRIBUTION SUB
DIVISION NO.1, KERALA WATER AUTHORITY, KOZHIKODE -
5, RETIRED ON 31.10.2014, PPO NO.8168), RESIDING AT
THRAYAMBAKAM, KARAKKAD PARAMBA, MARARIKUNNU P. O.,
KOZHIKODE DISTRICT, PIN - 673012
2 P V SURESH KUMAR
(DRILLER MECHANIC (HG) DISTRIBUTION SUB DIVISION
NO.II, KERALA WATER AUTHORITY, SAROVARAM, KOZHIKODE
, RETIRED ON 31.10.2015, PPO NO.8508), RESIDING AT
PUTHEPURAN VEETTIL, WEST HILL P. O., CHUNGAM,
KOZHIKODE, PIN - 673005
3 T. P. ASOKAN
(DRIVER (SELECTION GRADE), DISTRIBUTION SUB
DIVISION NO.1, KERALA WATER AUTHORITY,
WEST HILL P. O., KOZHIKODE, RETIRED ON 30.04.2016,
PPO NO.8711), RESIDING AT THARAYIL, PEEDIKATHODI
HOUSE, KAALAKKATTUCHALY, (VIA) CHELAMBRAVAZHI,
MALAPPURAM, PIN - 673 634
4 KRISHNAN P.
(WATCHMAN (HG) HEAD WORKS SUB DIVISION NO.III,
KERALA WATER AUTHORITY, MALAPARAMBA, KOZHIKODE,
RETIRED ON 31.08.2015, PPO NO.8445), RESIDING AT
NARAYANIYAM, SANTHI NAGAR, KRISHI BHAVAN ROAD,
RAMANATTUKARA, KOZHIKODE, PIN - 673633
5 UDAYAN T. P.
(ASSISTANT ENGINEER, DISTRIBUTION SUB DIVISION
NO.II, KERALA WATER AUTHORITY, WEST HILL,
KOZHIKODE, RETIRED ON 31.03.2016, PPO NO.8729),
WP(C).NO.18601 OF 2019(A) & CONN. CASES
4
RESIDING AT SHAKUNTHALAM, 33/654/F, R. K. APPUNNI
ROAD, PAROPPADY, MARIKUNNU P. O.,
KOZHIKODE, PIN - 673012
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN - 695033
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN - 695033
BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY
BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.18746 OF 2019(P)
PETITIONERS:
1 PRADEEP KUMAR.U,
AGED 59 YEARS
(SENIOR PLUMBING INSPECTOR (HG), P.H SUB DIVISION,
KERALA WATER AUTHORITY, PERAMBRA, KOZHIKODE,
RETIRED ON 31-12-2015, PPO NO. 8573), RESIDING AT
UNNIAMUNNATH HOUSE, CHELANNUR P.O, KOZHIKODE, PIN
673 616.
2 KAIRALI E.B,
(OFFICE ATTENDANT, R.W.S SUB DIVISION, KERALA WATER
AUTHORITY, MALAPARAMBA, KOZHIKODE, RETIRED ON 31-3-
2016, PPO NO. 8608, RESIDING AT PARAMBATH CHIRAKKAL
SIMJU NIVAS, MALAPARAMBA P.O, KOZHIKODE,
PIN 673 009
3 V. VELAYUDHAN,
(METER READER (HG), DISTRIBUTION SUB DIVISION NO.
1, KERALA WATER AUTHORITY, KOZHIKODE-5, RETIRED ON
31-7-2014, PPO NO. 8089) RESIDIG AT NALLOLI METHAL
HOUSE, CHERUPPA P.O., KOZHIKODE, PIN 673 613
4 KRISHNANKUTTY P.K,
(OFFICE ATTENDANT (HG), OFFICE OF THE CHIEF
ENGINEER (NR), KERALA WATER AUTHORITY,
MALAPPARAMBA, KOZHIKODE, RETIRED ON 30-11-2014, PPO
NO. 8112), RESIDING AT PUTTOOKANDY HOUSE, NANMINDA
P.O, KOZHIKODE, PIN 673 613
5 N.K ABBAS,
(DRAFTSMAN GRADE I, DISTRIBUTION SUB DIVISION NO.
1, KERALA WATER AUTHORITY, KOZHIKODE-5, RETIRED ON
30-11-2014, P.P.O NO. 8186) RESIDING AT MOUNT
CRESCENT, CHEVARAMBALAM P.O, KOZHIKODE,
PIN 673 017.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
6
6 RAVEENDRAN T.P,
(SENIOR METER INSPECTOR, DISTRIBUTION SUB DIVISION
NO. II), KERALA WATER AUTHORITY, SAROVARAM, CIVIL
STATION, KOZHIKODE, RETIRED ON 31-5-2016, PPO NO.
8816), RESIDING AT GOPALAYAM, THALAPPOYIL,
KARIYANTHANKAVU P.O, BALUSSERY (VIA), KOZHIKODE,
PIN 673 612
7 LOHITHAKSHAN O.K,
(METER READER (H.G), DISTRIBUTION SUB DIVISION NO.
1, KERALA WATER AUTHORITY, WEST HILL, KOZHIKODE,
RETIRED ON 31-05-2015, PPO NO 8424) RESIDING AT
OZHUKKOTTUKANDI HOUSE, PUNNASSERY P.O, (VIA)
NARIKKUNI, KOZHIKODE, PIN 673 585
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN 695 033
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN 695 033
R2-R3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.19348 OF 2019(P)
PETITIONERS:
1 ANITHA.A.R
AGED 60 YEARS
W/O.DIVAKARAN, EDAPPILLY HOUSE, MOLOTH ROD,
UNICHIRA, ERNAKULAM DISTRICT.
2 REGEENA.K.L
AGED 59 YEARS
W/O.JOSE, VAZHAPILLY HOUSE, KAVILNADA,
KOONAMAVU.P.O, ERNAKULAM DISTRICT.
3 ANNEY.P.M
AGED 60 YEARS
W/O.MATHEW VARGHESE, CHERUPARAMBIL
HOUSE,SANATHANAPURAM.P.O, ALAPPUZHA DISTRICT.
4 RETNAVALLY.K.K
AGED 59 YEARS
W/O.SREEMURUGAN, MANAKKATTUTHARAYI HOUSE, TAGORE
LANE, CHOTTANIKKARA.P.O, ERNAKULAM DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM-
695033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
8
3 ACCOUNTS OFFICER(FUNDS)
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.19349 OF 2019(P)
PETITIONERS:
1 M.C.KRISHNAN, AGED 60 YEARS
S/O. CHONKAN, MANAPPILLI NJALIL HOUSE, THENGODE
P.O, KAKKANAD, KOCHI 682 030
2 JOHN A.D, AGED 61 YEARS
S/O. DEVASY, ANANDAMPARAMBU, CHERTHALA SOUTH P.O,
ALAPPUZHA 688 539
3 M. AZAD, AGED 60 YEARS
S/O. MOOSA, MALIAKKAL HOUSE, CHALIKKAVATTOM,
VENNALA P.O, ERNAKULAM DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM 695 033
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM 695 033
3 ACCOUNTS OFFICER (FUNDS),
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM 695 033
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.19643 OF 2019(E)
PETITIONERS:
1 B.S.CHANDY,
AGED 60 YEARS
RTD. WORKER (H.G), KERALA WATER AUTHORITY,
VELLAYAMBALAM, RESIDING AT SANTHI BHAVAN,
MULLELAVINMOODU, ARUVIKARA P.O.,
THIRUVANANTHAPURAM.
2 B. SUDHAKARAN
RTD. VEHICLE INSPECTOR, KERALA WATER AUTHORITY,
VELLAYAMBALAM, RESIDING AT AJITH BHAVAN,
VATTIYOORKAVU, KODUNGANOOR P.O., THIRUVANANTHAPURAM
3 A. RAJ KUMAR
RTD. WORKER (H.G.II), KERALA WATER AUTHORITY,
KOWDIAR, RESIDING AT SHALEM NIVAS, PARAMBUKONAM,
NARUVAMOODU P.O., THIRUVANANTHAPURAM
BY ADVS.
SMT.SREEDEVI KYLASANATH
SRI.ACHUTH KYLAS
SRI.R.MAHESH MENON
SRI.DEAGO JOHN K
SHRI.AMAL DEV C.V.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, WATER RESOURCE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT - 695 001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
THIRUVANANTHAPURAM DISTRICT - 695 033
WP(C).NO.18601 OF 2019(A) & CONN. CASES
11
3 THE MANAGING DIRECTOR
KERALA WATER AUTHORITY, JALABHAVAN,
THIRUVANANTHAPURAM DISTRICT - 695 033
4 CHIEF ACCOUNTS OFFICER
KERALA WATER AUTHORITY, JALABHAVAN,
THIRUVANANTHAPURAM DISTRICT - 695 033
R2-R4 BY ADV. SMT.MARY BENJEMIN
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.19706 OF 2019(K)
PETITIONERS:
1 REVI.K.R, AGED 60 YEARS
S/O.RAJAPPAN, KARAMEL HOUSE, KOONAMAVU.P.O.,
ERNAKULAM DISTRICT.
2 RAGHUNATHAN.C, AGED 60 YEARS
S/O.CHELLAPPAN PILLAI, SREELAKSHMI, VENTHANPARAMBU
LANE, THATHAMPALLY.P.O., ALAPPUZHA DISTRICT.
3 PRASAD.C.D., AGED 60 YEARS
S/O.DEVARAJAN, KAITHAKKATTU HOUSE, MUHAMMA.P.O.,
ALAPPUZHA DISTRICT.
4 TOMY.V.H., AGED 60 YEARS
S/O.HENRY, VALIYATHAYYIL HOUSE, KATTOOR.P.O.,
KALAVOOR, ALAPPUZHA DISTRICT.
5 RAJEEVAN.P.S., AGED 60 YEARS
S/O.SUDARAN, SREECHITHIRA, KULANGARA BHAGOM,
CHAVARA.P.O., KOLLAM DISTRICT.
6 KARTHIKEYAN.T.V., AGED 59 YEARS
S/O.VASU, KUTTATH HOUSE, EROOR.P.O., TRIPUNITHURA,
ERNAKULAM DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
WP(C).NO.18601 OF 2019(A) & CONN. CASES
13
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
3 ACCOUNTS OFFICER (FUNDS),
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.19984 OF 2019(W)
PETITIONER:
SYAMALAKUMARI A.,
AGED 60 YEARS
W/O.ADV.K.SASIDHARAN NAIR, SYAM SMRITHI,
T.C.19/1104(2), THERIVILA LANE, THAMALAM,
POOJAPPURA P.O., THIRUVANANTHAPURAM DISTRICT - 695
012 (EX.ACCOUNTS OFFICER, P.H. CIRCLE, KERALA WATER
AUTHORITY, THIRUVANANTHAPURAM DISTRICT- 695 033).
BY ADV. SRI.M.R.GOPALAKRISHNAN NAIR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
WATER RESOURCES (WSB) DEPARTMENT,
THIRUVANANTHAPURAM DISTRICT - 695 001.
2 THE KERALA WATER AUTHORITY,
REPRESENTED BY THE MANAGING DIRECTOR, JALABHAVAN,
THIRUVANANTHAPURAM DISTRICT - 695 033.
3 THE FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALABHAVAN,
THIRUVANANTHAPURAM - 695 033.
R2-3 BY ADV. SMT.MARY BENJEMIN
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20136 OF 2019(N)
PETITIONERS:
1 SURESH.K.,
AGED 58 YEARS
(DRAFTSMAN GRADE 1, KERALA WATER AUTHORITY, PUBLIC
HEALTH CIRCLE, KOTTAYAM, RETIRED ON 31.5.2017, PPO
NO.9167), RESIDING AT KALLARAKKAL THAZHE,
KADAPPATTOOR P.O., PALA, KOTTAYAM DISTRICT,
PIN-686 574.
2 SAJEEV MATHEW,
(DRAFTSMAN GRADE 1, KERALA WATER AUTHORITY, PROJECT
DIVISION, KOTTAYAM, RETIRED ON 31.5.2017, PPO
NO.9193), RESIDING AT MATTATHIL HOUSE, MALAM P.O.,
MANARCAD, KOTTAYAM DISTRICT, PIN-686 019
3 ANITHA CHANDY,
(HEAD CLERK, KERALA WATER AUTHORITY, PH SUB
DIVISION, KOTTAYAM, RETIRED ON 315.5.2017, PPO NO
9080) RESIDING AT B-1, K.U.NAGAR, MOOLAVATTOM P.O.,
KOTTAYAM DISTRICT, PIN-686 012.
4 K.M. LEELAMMA,
(DRAFTSMAN GRADE 1, KERALA WATER AUTHORITY, PUBLIC
HEALTH DIVISION, KOTTAYAM, RETIRED ON 30.4.2017,
PPO NO.9178), RESIDING AT PULIMOOTTIL HOUSE,
AYMANAM P.O., KOTTAYAM DISTRICT, PIN-686 015.
5 SHEELA C.ABRAHAM,
(DRAFTSMAN GRADE 1, KERALA WATER AUTHORITY, PUBLIC
HEALTH SUB DIVISION, KOTTAYAM, RETIRED ON
30.4.2017, PPO NO.9165), RESIDING AT
NJELIYAMPARAMBIL HOUSE, ALLAPRA P.O., PERUMBAVOOR,
ERNAKULAM DISTRICT, PIN-683 556.
6 THOMAS V CHERIYAN,
WP(C).NO.18601 OF 2019(A) & CONN. CASES
16
(HEAD OPERATOR, KERALA WATER AUTHORITY, PUBLIC
HEALTH SUB DIVISION, KOTTAYAM, RETIRED ON
31.5.2017, PPO NO.9187), RESIDING AT VADAKKATH
HOUSE, KUMARAKAM EAST P.O.,
KOTTAYAM DISTRICT, PIN-686 567.
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695 033.
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY,JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695 033.
R2-3 BY ADV. SMT.MARY BENJEMIN
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20327 OF 2019(M)
PETITIONERS:
1 THANKAMONY.T.
AGED 55 YEARS
W/O. LATE THANKACHAN, MENON VEEDU, VAYALAR P.O.,
ALAPPUZHA DISTRICT.
2 PRAKASAN.N.P.,
AGED 59 YEARS
S/O. PRABHAKARAN, NADUVILAMURI HOUSE, KAVUNKAL,
MANNACHERRY P.O.,
ALAPPUZHA DISTRICT.
3 PURUSHAN.K.C,
AGED 59 YEARS
S/O. CHATHAN, KANDETHARA HOUSE, AROOR P.O.,
ALAPPUZHA DISTRICT.
4 OMANAKUTTAN K.N.,
AGED 59 YEARS
S/O. NARAYANAN, KUTTIPURATH HOUSE,
PATHIRAPPILLY P.O., ALAPPUZHA DISTRICT.
5 SEBASTIAN P.B.,
AGED 60 YEARS
S/O. BENJAMIN, PUTHENPURACKAL HOUSE,
MARARIKULAM NORTH P.O.,
ALAPPUZHA DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM ,
WP(C).NO.18601 OF 2019(A) & CONN. CASES
18
THIRUVANANTHAPURAM 695 033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
VELLAYAMBALALM, THIRUVANANTHAPURAM 695 033.
3 ACCOUNTS OFFICER
(FUNDS), KERALA WATER AUTHORITY, JALA BHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM 695 033.
R1-3 BY ADV. SRI.MILLU DANDAPANI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20332 OF 2019(N)
PETITIONER:
CHITHRABHANU.O.K
AGED 61 YEARS
S/O. KRISHNANKUNJU, ULLISSERIL HOUSE,
KALAVUMKODAM P.O., CHERTHALA, ALAPPUZHA DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
3 ACCOUNTS OFFICER (FUNDS)
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
R1-3 BY ADV. SRI.MILLU DANDAPANI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20366 OF 2019(U)
PETITIONERS:
1 JAGADEESAN.T.P,
AGED 61 YEARS
(DRAFTSMAN GRADE I (HG), KERALA WATER AUTHORITY,
P.H.DIVISION, VATAKARA, KOZHIKODE, RETIRED ON
31.05.2015, PPO NO.8289), RESIDING AT AROTE HOUSE,
CHORODE EAST P.O., VATAKARA (VIA), KOZHIKODE
DISTRICT, PIN- 673106.
2 GEETHA P.K.,
(FAIR COPY SUPERINTENDENT, KERALA WATER AUTHORITY,
OFFICE OF THE CHIEF ENGINEER, KOZHIKODE, RETIRED ON
30.04.2015, PPO NO.8216), RESIDING AT RAGEETHAM,
KUTTOTH, KEEZHAL P.O., VATAKARA, KOZHIKODE
DISTRICT, PIN- 673104.
3 R.SREEKUMAR,
(SURVEYOR GRADE I (HG), KERALA WATER AUTHORITY,
P.P.D CAMP OFFICE, THANA, KANNUR, RETIRED ON
31.05.2016, PPO NO.8771), RESIDING AT SREERAGAM,
PONMERIPARAMBIL P.O., VATAKARA, KOZHIKODE DISTRICT,
PIN- 673542.
4 PADMARAJ E.M.,
(OPERATOR (IVTH HG), KERALA WATER AUTHORITY, PH
DIVISION, VATAKARA, RETIRED ON 31.05.2018, PPO
NO.9031), RESIDING AT ELEMBALI MANAPPATTIL,
CHOMBALA P.O., VATAKARA, KOZHIKODE DISTRICT, PIN-
673308.
5 B.K.SUKUMARAN,
(METER READER, KERALA WATER AUTHORITY, W.S.P. SUB
DIVISION, VATAKARA, RETIRED ON 31.05.2015, PPO
NO.8284), RESIDING AT BHAGAVATHI KANDY HOUSE,
PUNNASSERY P.O., NARIKKUNI (VIA), KOZHIKODE
DISTRICT, PIN- 673585.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
21
6 CHANDRAMOHANAN K.K.,
(HEAD OPERATOR, KERALA WATER AUTHORITY, P.H.
SECTION, PURAMERI, VATAKARA, KOZHIKODE, RETIRED ON
31.05.2016, PPO NO.8679), RESIDING AT KALLERITHAZHA
KUNIYIL HOUSE, KANNOOKKARA P.O., VATAKARA,
KOZHIKODE DISTRICT, PIN- 673102.
7 KUNHIKRISHNAN V.K,
(HEAD OPERATOR, KERALA WATER AUTHORITY,
P.H.SECTION, PURAMERI, VATAKARA, KOZHIKODE, RETIRED
ON 30.04.2016, PPO NO.8621), RESIDING AT SAROVARAM,
MAYYANNUR P.O., VATAKARA, KOZHIKODE DISTRICT, PIN-
673542.
8 P.PADMANABHAN,
(MAN MAZDOOR, KERALA WATER AUTHORITY, P.H.SECTION
NO.II, KODUVALLY, THALASSERY, KANNUR, RETIRED ON
31.01.2016, PPO NO.8543), NOW RESIDING AT RAGAM
HOUSE, MULIYAPURATH, KAYAL ROAD NO.5,
KOTHAMANGALAM, KOYILANDY P.O., KOZHIKODE DISTRICT,
PIN- 673305.
9 NANU K.,
(PLUMBER (HG), KERALA WATER AUTHORITY, P.H.SECTION,
PURAMERI, VATAKARA, KOZHIKODE, RETIRED ON
30.09.2014, PPO NO.8070), RESIDING AT KARAYULLA
PARAMBATH, KAKKATTIL P.O., AMBALAKULANGARA,
VATAKARA, KOZHIKODE DISTRICT, PIN- 673507.
10 BHASKARAN C.H.,
(DRIVER (SR.GRADE), KERALA WATER AUTHORITY, W.S.P.
SUB DIVISION, VATAKARA, KOZHIKODE, RETIRED ON
28.02.2015, PPO NO.8185), RESIDING AT SNEHALAYAM,
KALLUNIRA P.O., VALAYAM, KOZHIKODE DISTRICT, PIN-
673517.
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN- 695001.
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN- 695033.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
22
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN- 695033.
R2-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20524 OF 2019(M)
PETITIONERS:
1 RAGHAVAN.K.A
AGED 59 YEARS
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY, WATER
SUPPLY SECTION, TALIPARAMBA, KANNUR, RETIRED ON
30-04-2016, PPO NO. 8840), RESIDING AT SREEVASAM,
VALIYAPARAMBA, KODAKKAD P.O, KASARAGOD DISTRICT,
PIN 671 310
2 KUNHI KRISHNAN C.V,
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY, NAVAL
ACADEMY, SUB DIVISION, PAYYANNUR, KANNUR, RETIRED
ON 31-05-2016, PPO NO. 8836), RESIDING AT
SUDARSANAM, NORTH MANAKKAD, KARIVELLUR P.O,
KANNUR DISTRICT, PIN 670 521
3 JAYA PRAKASH K.V,
(ASSISTANT ENGINEER(HG), KERALA WATER AUTHORITY,
WATER SUPPLY SECTION, TALIPARAMBA, KANNUR, RETIRED
ON 30-11-2015, PPO NO. 8537), RESIDING AT
PUNARTHAM, KUTTAMATH, PONMALAM, CHERVATHUR P.O,
KASARAGOD DISTRICT, PIN 671 313
4 SUBRAMANIAN P.U,
(HEAD OPERATOR (HG), KERALA WATER AUTHORITY,
PH SECTION, TIRUR, MALAPPURAM, RETIRED ON
31-05-2016, PPO NO. 8727) RESIDING AT GRACE,
THEKKUMURI P.O, TIRUR, THEKKUMMURI P.O, MALAPPURAM
DISTRICT, PIN 676 105
5 GANGADHARAN P,
(OPERATOR (HG), KERALA WATER AUTHORITY, PH SECTION,
TIRUR, MALAPPURAM, RETIRED ON 30-11-2015, PPO NO.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
24
8873), RESIDING AT PATHIYAM PARAMBIL HOUSE,
PURATHOR P.O, TIRUR, MALAPPURAM DISTRICT, PIN 676
102
6 MAMMU M,
(CLEANER (HG), KERALA WATER AUTHORITY, PH SUB
DIVISION, MALAPPURAM, RETIRED ON 31-05-2015, PPO
NO. 8562), RESIDING AT MANKARATHODY HOUSE,
KIZHAKKETHALA KOTTAPPADY, MALAPPURAM DISTRICT,
PIN 676 519
7 P. CHELLY,
(OPERATOR(HG), KERALA WATER AUTHORITY, PH SECTION,
MANJERI, MALAPPURAM, RETIRED ON 29.02.2016, PPO
NO.8581) RESIDING AT SURAMYA NIVAS, PALOTTIL,
PAYYANAD P.O, MANJERI, MALAPPURAM DISTRICT,
PIN 676 122.
8 GANESHIAL S,
(DRAFTSMAN GRADE 1, KEERALA WATER AUTHORITY, PH SUB
DIVISION, SULTHAN BATHERY, RETIRED ON 31-05-2015,
PPO NO. 8521), RETIRED ON PLANKAVILAPUTHAN VEEDU,
NEMMENI P.O, MADAKKARA, WAYANAD DISTRICT, PIN 673
592
9 SURENDRAN K.R,
(DRIVER, KERALA WATER AUTHORITY, PH DIVISION,
SULTHAN BATHERY, RETIRED ON 31-5-2015, PPO NO.
8415), RESIDING AT RAMANIKA, PUTHANKUNNU P.O,
NAMBIKOLLY, WAYANAD DISTRICT, PIN 673 595
10 THOMAS T,
(PUMP OPERATOR, KERALA WATER AUTHORITY, PH SUB
DIVISION, SULTHAN BATHERY, RETIRED 31-1-2016, PPO
NO. 8612), RESIDING AT PUTHANPURAKKAL HOUSE,
MOOLANKAVU P.O, SULTHAN BATHERY, WAYANAD DISTRICT,
PIN 673 592
11 I.P IBRAHIM,
(PUMP OPERATOR, KERALA WATER AUTHORITY, PH SUB
DIVISION, SULTHAN BATHERY, RETIRED 31-5-2015, PPO
NO. 8425), RESIDING AT ILLATHUPARAMBIL, KALPATTA
P.O, WAYANAD DISTRICT, PIN 673 121
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
25
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN 695 001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN 695 033
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN 695 033
R2-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20595 OF 2019(Y)
PETITIONER:
DASAN B
AGED 60 YEARS
SON OF THE LATE BERNARD, METER READER, (RETIRED),
W S SUB DIVISION, KERALA WATER AUTHORITY, KOLLAM
RESIDING AT DEVADANAM ARK, CHARUKKADU, CHEMMAKKAD
P.O, PERINAD, KOLLAM-691 601.
BY ADV. SMT.REKHA VASUDEVAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
VELAYAMBALAM, THIRUVANANTHAPURAM-695 033.
2 THE ACCOUNTS OFFICER (FUNDS), OFFICE OF THE
MANAGING DIRECTOR, JALABHAVAN, VELAYAMBALAM,
THIRUVANANTHAPURAM-695 033.
R1-2 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.20758 OF 2019(T)
PETITIONERS:
1 MOHAMMED IQUBAL T
AGED 57 YEARS
(DRAFTSMAN GRADE II, KERALA WATER AUTHORITY, PH
DIVISION, MALAPPURAM, RETIRED ON 31.07.2018, PPO
NO.9523), RESIDING AT THAYYILTHODI HOUSE,
THURAKKAL, MANJERI P.O, MALAPPURAM DISTRICT,
PIN-676121.
2 SADASIVAN K,
(MECHANICAL SUPERINTENDENT, KERALA WATER AUTHORITY,
SUB DIVISION, NATTIKA, THRISSUR, RETIRED ON
31.10.2018, PPO. NO.9653) RESIDING AT SIVENDU
SADANAM, PULAMANTHOLE P.O, MALAPPURAM DISTRICT,
PIN-679323.
3 MADHUREEDHARAN.P,
(OPERATOR (HG), KERALA WATER AUTHORITY, PH SECTION,
PARAPPANANGADI, KANNUR, RETIRED ON 30.06.2018, PPO
NO.9475) RESIDING AT ASWATHY NIVAS, PULLIPARAMBA
P.O, (VIA) CHELEMBRA, MALAPPURAM DISTRICT,
PIN-673634.
4 NARAYANAN KUTTY.M.K,
(DRAFTSMAN GRADE I(HG), KERALA WATER AUTHORITY, PH
SECTION, KONDOTTY, MALAPPURAM, RETIRED ON
31.10.2018, PPO NO.9667) RESIDING AT NITHIN NIVAS,
CHUNGATHARA P.O, MUTTIKKADAVU, NILAMBUR, MALAPPURAM
DISTRICT, PIN-679334.
5 VIJAYAN A.V,
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY, PH
SECTION, KANHANGAD, KASARAGOD, RETIRED ON
31.05.2018, PPO.NO. 9540), RESIDING AT KALA SADAN,
KARIVELLUR P.O, KANNUR DISTRICT, PIN-670521.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
28
6 SURESH V.K,
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY, HW
SECTION, CHAVASSERY PARAMBA, KANNUR, RETIRED ON
31.7.2018, PPO NO. 9556), RESIDING AT KEENAMPRATH
HOUSE, CHORODE P.O, VATAKARA, KOZHIKODE DISTRICT,
PIN-673106.
7 P. POCKER,
(CLEANER (HG.III), KERALA WATER AUTHORITY, PH SUB
DIVISION, MALAPPURAM, RETIRED ON 31.5.2018, PPO
NO.9358), RESIDING AT PUTHUSSERI HOUSE, HEALTH
CENTRE ROAD, PANAYI, ANAKKAYAM P.O, MALAPPURAM
DISTRICT, PIN-676509.
8 VIJAYA MOHAN T.M,
(HEAD OPERATOR (HG), KERALA WATER AUTHORITY, PH
SECTION, NILAMBUR, MALAPPURAM, RETIRED ON
31.5.2018, PPO NO.9396), RESIDING AT AMBADI, MYTHRI
NAGAR, KOTTAKKAL P.O, MALAPPURAM DISTRICT,
PIN-676503.
9 SUDHARMINI S,
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY, WS
SECTION NO.I, ATTINGAL, THIRUVANANTHAPURAM, RETIRED
ON 31.5.2018, PPO NO. 9547) RESIDING AT KARTHIKA,
AYYAPPANKAVU NAGAR, KILIMANUR P.O, CHIRAYINKEEZHU,
THIRUVANANTHAPURAM DISTRICT,PIN-695601
10 ANNAMMA K.V,
(SEL. GRADE TYPIST, KERALA WATER AUTHORITY, QUALITY
CONTROL DIVISION, KOZHIKODE, RETIRED ON 31.5.2017,
PPO NO.9155) RESIDING AT CHENGANADAN HOUSE,
KUMBALERI P.O, MEENANGADI, SULTHAN BAGHERY, WAYANAD
DISTRICT, PIN-673591
11 A.M. SAGHEER,
(HEAD OPERATOR (HG), KERALA WATER AUTHORITY, PH
SECTION NO.2, NORTH PARAVOOR, ERNAKULAM, RETIRED ON
30.6.2018, PPO NO. 9390) RESIDING AT
AZHIVELIKKAKATHU HOUSE, EDAVANAKKAD P.O, ERNAKULAM,
PIN-682502.
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
WP(C).NO.18601 OF 2019(A) & CONN. CASES
29
REPRESENTED BY ITS SECRETARY, WATER
RESOURCES( WATER SUPPLY-C) DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
R2-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.21101 OF 2019(K)
PETITIONERS:
1 AJITHA KUMARI C.K.,
AGED 60 YEARS
(ACCOUNTS OFFICER, KERALA WATER AUTHORITY, HEAD
OFFICE, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM DISTRICT, RETIRED ON 30/4/2015,
PPO NO.8210), RESIDING AT RAMANILAYAM, TC 966(1),
VIDHYADIRAJA NAGAR, C 15/1, POOJAPPURA,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 012.
2 G.ANIL KUMAR,
(ASSISTANT EXECUTIVE ENGINEER, KERALA WATER
AUTHORITY, PROJECT DIVISION, MALAPPURAM DISTRICT,
RETIRED ON 31/5/2018, PPO NO.9406), RESIDING AT
JAYA BHAVAN, PEZHUMMOODE, KUTTICHAL P.O.,
KATTAKADA, THIRUVANANTHAPURAM DISTRICT,
PIN- 695 572.
3 SASI KUMAR P.,
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY,
MAINTENANCE SECTION NO.4, PTP NAGAR,
THIRUVANANTHAPURAM DISTRICT, RETIRED ON 31/5/2019,
PPO NO.9367), RESIDING AT VAIKAI, TC 42/1272,
MITHRA NAGAR, POOJAPPURA, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 012.
4 MUHAMED HUSSAIN M.,
(METER INSPECTOR (HG), KERALA WATER AUTHORITY,
CHALAI SECTION, THIRUVANANTHAPURAM DISTRICT,
RETIRED ON 28/2/2015 , PPO NO.8320), RESIDING AT
SUHRA, TC 28/550(1), KRISHNAKOVIL ROAD, PETTAH
P.O., THIRUVANANTHAPURAM DISTRICT, PIN - 695 024.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
31
5 KARUNAKARAN C.,
(OPERATOR (HG), KERALA WATER AUTHORITY, PH SECTION,
EDAPPAL, MALAPPURAM DISTRICT, RETIRED ON 28/2/2015,
PPO NO. 8211), RESIDING AT CHATHANATH, VALIYAKUNNU
P.O., MALAPPURAM DISTRICT, PIN - 676 552.
6 E.C.DIVAKARAN,
(OVERSEER GRADE III (HG), KERALA WATER AUTHORITY,
PH SUB DIVISION, SULTHAN BATHERY, WAYANAD DISTRICT,
RETIRED ON 31/3/2015, PPO NO.8889), RESIDING AT
EDAPPATTU HOUSE, NENMENIKUNNU P.O., (VIA) CHEERAL,
WAYANAD DISTRICT, PIN - 673 595.
7 K.S.THANKARAJ,
(ASSISTANT EXECUTIVE ENGINEER, KERALA WATER
AUTHORITY, PH DIVISION, SULTHAN BATHERY, WAYANAD
DISTRICT, RETIRED ON 30/4/2016, PPO NO.8949),
RESIDING AT KAILAS, BEENACHI P.O., SULTHAN BATHERY,
WAYANAD DISTRICT, PIN - 673 592.
8 P.J.JOSEPH,
(MECHANIC (HG), KERALA WATER AUTHORITY, PH SUB
DIVISION, PAINAVU, IDUKKI DISTRICT, RETIRED ON
31/5/2016, PPO NO.8785), RESIDING AT PUTHENPURACKAL
VELIYIL HOUSE, PAINAVU P.O., IDUKKI DISTRICT,
PIN -685 603.
9 ANTONY VARGHESE,
(MECHANIC (HG), KERALA WATER AUTHORITY, PH SUB
DIVISION, PAINAVU, IDUKKI DISTRICT, RETIRED ON
30/11/2015, PPO NO.8756), RESIDING AT KANNANKERIYIL
HOUSE, BAKERY EAST ROAD, CHERAI, ERNAKULAM
DISTRICT, PIN- 683 514.
10 K.C.THOMAS,
(SENIOR PLUMBING INSPECTOR (HG), KERALA WATER
AUTHORITY, PH SUB DIVISION, KOTTAYAM DISTRICT,
RETIRED ON 31/12/2015, PPO NO.8594), RESIDING AT
KURIKILUMKUNNEL HOUSE, KIDANGOOR P.O., KOTTAYAM
DISTRICT, PIN - 686 572.
11 BABURAJAN M.,
(CLEANER (HG IV), KERALA WATER AUTHORITY, MEDICAL
COLLEGE SECTION, GANDHI NAGAR, KOTTAYAM DISTRICT,
RETIRED ON 31/3/2016, PPO NO.8812), RESIDING AT
SREE VILLA HOUSE, MUDAKKALLOOR P.O., ATHOLI (VIA),
KOZHIKODE DISTRICT, PIN - 673 315.
WP(C).NO.18601 OF 2019(A) & CONN. CASES
32
12 P.NARAYANANKUTTY,
(UD CLERK (HG), KERALA WATER AUTHORITY, PH SUB
DIVISION, KALPATTA, WAYANAD DISTRICT, RETIRED ON
31/1/2015, PPO NO.8483), RESIDING AT PALKUZHI
HOUSE, AMBALAVAYAL P.O., WAYANAD DISTRICT, PIN -
673 593.
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR,
JALA BHAVAN, THIRUVANANTHAPURAM, PIN - 695 033.
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN - 695 033.
R2-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.21165 OF 2019(U)
PETITIONERS:
1 SHAMSUDEEN.M, AGED 59 YEARS
S/O.MUHAMMED KUNJU, PALANJIYIL, PADANNAIR KULANGARA
NORTH, KARUNAGAPPILLY P.O., KOLLAM DISTRICT.
2 GOPAKUMARAN PILLAI P., AGED 59 YEARS
S/O.PADMANABHAPILLAI, DWARAKA SADANAM, KOIVILA
P.O., KOLLAM DISTRICT.
3 GEORGE MORRIS, AGED 59 YEARS
S/O.BERNAD MORRIS, THUPPASSERIL HOUSE, NEENDAKARA
P.O., KOLLAM DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
3 ACCOUNTS OFFICER (FUNDS),
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.22599 OF 2019(Y)
PETITIONERS:
1 K.VENUGOPAL, AGED 60 YEARS
S/O KRISHNAPILLAI, KRISHNAKAMAL, THOTTAKKATTUKARA
P.O., ALUVA, ERNAKULAM DISTRICT.
2 JOY ANTONY, AGED 60 YEARS
S/O. ANTONY, ROASARY VILLA, KRA-25, KAVOTTUMUKKU,
KAZHAKKUTTOM P.O., THIRUVANANTHAPURAM DISTRICT.
3 RAJASREE M., AGED 59 YEARS
W/O. LATE RAMACHANDERAN NAIR, RAJABHAVAN, KORANI,
EDACKODU P.O., THIRUVANANTHAPURAM DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 033.
3 ACCOUNTS OFFICER (FUNDS)
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 033.
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.22829 OF 2019(C)
PETITIONERS:
E.T.VARGHESE
AGED 59 YEARS
S/O. THOMAS, EDASSERY HOUSE, PUTHENVELIKKARA P. O.,
ERNAKULAM DT., PIN - 682 508.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
3 ACCOUNTS OFFICER (FUNDS)
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.23034 OF 2019(D)
PETITIONERS:
1 K.RAMANKUTTY
AGED 60 YEARS
(OPERATOR (IVTH HG), KERALA WATER AUTHORITY, PH
SECTION, NEMMARA, PALAKKAD DISTRICT, RETIRED ON
31.5.2015, PPO NO.8431) RESIDING AT MENAKATH HOUSE
OLD BAZAR, KOLLENGODE P.O, PALAKKAD DISTRICT, PIN-
678506.
2 THOMAS T GEORGE,
(DRAFTSMAN GRADE I(HG), KERALA WATER AUTHORITY, PH
SECTION, NILAMUR, MALAPPURAM DISTRICT, RETIRED ON
31.5.2016, PPO NO.8881) RESIDING AT THEKKETHUNDIYIL
HOUSE, CHUNGATHARA P.O, NILAMBUR, MALAPPURAM
DISTRICT, PIN-679334.
3 A JALEEL,
(OVERSEER GRADE III(HG), KERALA WATER AUTHORITY,
WATER SUPPLY SUB DIVISION, ATTINGAL,
THIRUVANANTHAPURAM, RETIRED ON 30.6.2017, PPO
NO.9170) RESIDING AT ALIF MANZIL, KALINGINMUGHOM,
PULLAMPARA P.O, VENJARAMOODU VIA,
THIRUVANANTHAPURAM, PIN-695607.
4 K.N. GOPALAKRISHNAN NAIR,
(OPERATOR (GH), KERALA WATER AUTHORITY, PH SECTION,
NILAMBUR, MALAPPURAM, RETIRED ON 31.5.2018, PPO NO.
9408), RESIDING AT KATTAPPARA VEEDU, CHOKKAD P.O,
(VIA) NILAMBUR, MALAPPURAM DISTRICT, PIN-679332.
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
WP(C).NO.18601 OF 2019(A) & CONN. CASES
37
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY -C), DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
R2-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.25466 OF 2019(G)
PETITIONER:
RAJU SEBASTIAN
AGED 59 YEARS
(ASSISTANT ENGINEER, KERALA WATER AUTHORITY,
SECTION OFFICE, KODUVALLY UNDER KOZHIKODE DIVISION,
RETIRED ON 31.5.2016, PPO NO.8789), RESIDING AT
VETTIKAVINGAL, KODENCHERY.P.O., KOZHIKODE DISTRICT,
PIN-673580
BY ADV. SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, WATER RESOURCES
(WATER SUPPLY-C) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
THIRUVANANTHAPRAM PIN-695033
3 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER
KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695033
R2-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
R1 BY SR.GP.SRI.BIJOY CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.29368 OF 2019(U)
PETITIONERS:
1 T.A.SUBRAMANIAN
AGED 60 YEARS
S/O. AYYAPPAN, THEKKEDATH HOUSE, CHALAKKUDY P O,
THRISSUR DISTRICT.
2 P.O. DEVASSY
AGED 60 YEARS
S/O. OUSEPH, PUTHUVA HOUSE, KOTTANELLOORE P O,
THRISSUR DISTRICT.
BY ADV. SRI.JOHN VIPIN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
2 FINANCE MANAGER AND CHIEF ACCOUNTS OFFICER,
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
3 ACCOUNTS OFFICER (FUNDS)
KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
R1-3 BY SRI.MILLU DANDAPANI, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 20TH DAY OF NOVEMBER 2019 / 29TH KARTHIKA, 1941
WP(C).NO.5363 OF 2019(U)
PETITIONER:
JOSE V XAVIER,
AGED 57 YEARS
S/O.XAVIER, VADACKEL, MUTHALAKODAM P.O.,
THODUPUZHA - 685 605.
BY ADVS.
SRI.A.JAYASANKAR
SRI.MANU GOVIND
SRI.ASHWIN SETHUMADHAVAN
SRI.RAHUL SURENDRAN
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
THIRUVANANTHAPURAM - 695 003.
2 THE MANAGING DIRECTOR
KERALA WATER AUTHORITY, JALABHAVAN,
THIRUVANANTHAPURAM - 695 003.
3 THE ASSISTANT EXECUTIVE ENGINEER
KERALA WATER AUTHORITY, PH SUB DIVISION,
THODUPUZHA - 685 605.
R1-3 BY SRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2019, ALONG WITH WP(C).18601/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).NO.18601 OF 2019(A) & CONN. CASES
41
J U D G M E N T
All these writ petitions are filed by the employees retired from the service of the Kerala Water Authority on various dates between 2014 and 2019.
While those who retired prior to 2017 are aggrieved by the denial of arrears of terminal benefits including DCRG and Commuted Value of Pension consequent to pay revision implemented with retrospective effect, those who retired from 2017 onwards are aggrieved by the denial of their entire terminal benefits.
2. The Water Authority has filed a statement, according to which, the payment of difference in DCRG is due to 668 persons who retired from service between July 2014 and March 2017. Out of this 421 persons who retired upto December 2015 were paid the difference in DCRG in September/October 2019. That means there would be 447 persons retired between January 2016 and March 2017 are yet to be paid the difference in DCRG.
According to them a sum of Rs.6,45,20,311/- is required to make the payment of the difference in DCRG WP(C).NO.18601 OF 2019(A) & CONN. CASES 42 to those 447 persons who retired between January 2016 and March 2017.
3. It is further stated that DCRG has been authorised for 350 persons who retired upto 15.09.2018 (from April 2017) for which a sum of Rs.3,30,99,307 is required.
4. In addition of this the commutation benefits are to be paid to 718 persons who retired from 01.04.2017 onwards for which 103,64,86,413/- is required. Though the water authority has given the figures saying that there are 7458 pensioners who are waiting for their pensionary benefits, nothing is stated as to when the payment can be made except for the fact that the Water Authority is facing huge financial crisis.
5. The Water Authority expresses their helplessness saying that they have approached the Government for funds. But the learned Government Pleader submits that it is for the Water Authority to make payment and there were strict instructions to WP(C).NO.18601 OF 2019(A) & CONN. CASES 43 that effect while according sanction for pay revision.
It is pointed out that even then funds were allotted to Water Authority for payment of retiral benefits. It is also stated that Government is also facing financial crunch.
6. But petitioners are persons who toiled in the heyday of their life for the employer with the expectation that the statutory terminal benefits which are legally due to them would be paid in lump sum in accordance with rules immediately on their retirement, which will enable them to utilize their multiple needs/for materialization of their dreams. Now there are several pensioners who are yet to get any of the terminal benefits. Several others are waiting for the arrears towards difference in DCRG as well as Commuted Value of Pension. When statutory rules under Part III of KSR provides for payment of the retiral benefits immediately on their retirement it is the statutory duty of the employer Water Authority to see that the retiral benefits are paid to the pensioners at the WP(C).NO.18601 OF 2019(A) & CONN. CASES 44 earliest point of time.
7. Whenever a regular appointment is made the employer is expected to be aware of its liability that would arise as and when he attains the age of superannuation. Respondents should have been conscious of the fact that pension and pensionary benefits are not bounties to be paid at their sweet will and pleasure but the property of the pensioner which cannot be deprived of unlawfully, in the light of the settled law (see Deokinandan Prasad v. State of Bihar [(1971) 2 SCC 330], State of Kerala v. M. Padmanabhan Nair [(1985 ) 1 SCC 429], etc). The financial crisis faced by the respondents cannot be a valid reason to deny or defer the statutory payments indefinitely.
8. It is seen that petitioners in W.P. (C).Nos.5363 of 2019 and 23034 of 2019 who retired from service on 31.07.2018 and 31.05.2018 respectively are yet to get any terminal benefits like DCRG or Commuted Value of Pension. Further delay in payment to these pensioners will result in very serious hardship WP(C).NO.18601 OF 2019(A) & CONN. CASES 45 to them.
Therefore, there shall be a direction to the respondents to see that the payment of DCRG is made to those who retired from service from April 2017 onwards strictly on the basis of seniority with reference to date of retirement within a period of 'six months' from the date of receipt of a copy of the judgment.
Their commuted value of pension shall be paid within another six months on same terms. The difference in DCRG and CVP due to those who retired from service shall also be paid to all these who retired upto March 2017 within a period of 'seven months' from the date of receipt of a copy of the judgment, strictly based on seniority reckoning the date of retirement.
Sd/-
P.V.ASHA, JUDGE.
AS WP(C).NO.18601 OF 2019(A) & CONN. CASES 46 APPENDIX OF WP(C) 18601/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO.
G.O(P) NO.26/16/WRD DATED 27.9.2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O(P) NO.36/2017/FIN DATED 14.03.2017.
EXHIBIT P3 A TRUE COPY OF THE ORDER NO.KWA/AO/ (ESTT)/PEN.8474/COM.(NON MEDICAL)/7586 DATED 21.5.2018 SANCTIONING COMMUTED VALUE OF PENSION TO 1ST THE PETITIONER.
EXHIBIT P3 A A TRUE COPY OF THE ORDER NO.KWA/AO/ (ESTT)/PEN.8474/COM.(NON MEDICAL)/7586 DATED 21.5.2018 SANCTIONING DCRG TO THE 1ST THE PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE ORDER NO.KWA/AO(ESTT) PEN.8754/COM.(NON MEDICAL)/7848 DATED 19.04.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER.
EXHIBIT P4 A A TRUE COPY OF THE ORDER NO.KWA/AO(ESTT) PEN.8754/COM.(NON MEDICAL)/7848 DATED 19.04.2018 SANCTIONING DCRG TO THE 2ND PETITIONER.
EXHIBIT P5 A TRUE COPY OF ORDER KWA/AO(ESTT)/PEN.8890/COM.(NON MEDICAL) 7978 DATED 27.04.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE PETITIONER.
EXHIBIT P5 A A TRUE COPY OF ORDER KWA/AO(ESTT)/PEN.8890/COM.(NON MEDICAL) 7978 DATED 27.04.2018 SANCTIONING DCRG TO THE 3RD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN.8861/COM. (NON MEDICAL)/7760 DATED 6.3.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 47 EXHIBIT P6 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN.8661/COM(NON MEDICAL)/7760 DATED 6.3.2018 SANCTIONING DCRG TO THE 4TH PETITIONER.
EXHIBIT P7 A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN.8629/COM.(NON MEDICAL)7732 DATED 6.3.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER.
EXHIBIT P7 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8629/COM.(NON MEDICAL)/7732 DATED 6.3.2018 SANCTIONING DCRG TO THE 5TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8772/COM(NON MEDICAL) 7866 DATED 2.5.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER.
EXHIBIT P8 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8772/COM(NON MEDICAL)7866 DATED 2.5.2018 SANCTIONING DCRG TO THE 6TH PETITIONER.
APPENDIX OF WP(C) 18328/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO.G.O.(P) NO.26/16/WRD DATED 27.09.2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O.(P) NO.36/2017/FIN. DATED 14.03.2017.
EXHIBIT P3 A TRUE COPY OF ORDER NO.KWA/AO/ (ESTT)/PEN.8230/COM.(NON MEDICAL)/7355 DATED 25.01.2018 SANCTIONING COMMUTED VALUE OF PENSION TO 1ST THE PETITIONER EXHIBIT P3(A) A TRUE COPY OF ORDER NO.KWA/AO/ (ESTT)/PEN.8230/COM.(NON MEDICAL)/7355 DATED 22.03.2018 SANCTIONING DCRG TO THE 1ST PETITIONER EXHIBIT P4 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8638/COM.7739 DATED 23.01.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER EXHIBIT P4(A) A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8638/COM.7739 DATED 19.05.2018 SANCTIONING DCRG TO THE 2ND PETITIONER EXHIBIT P5 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8755/COM.(NON MEDICAL)/7849 DATED 01.01.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE PETITIONER EXHIBIT P5 (A) A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8755/COM.(NON MEDICAL)/7849 DATED 21.03.2018 SANCTIONING DCRG TO THE 3RD PETITIONER EXHIBIT P6 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8648/COM.(NON MEDICAL)/7747 DATED 31.01.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER EXHIBIT P6 (A) A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8648/COM.(NON MEDICAL)/7747 DATED 31.01.2018 SANCTIONING DCRG TO THE 4TH PETITIONER EXHIBIT P7 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8812/COM.(NON MEDICAL)/7902 DATED 01.02.2018 SANCTIONING WP(C).NO.18601 OF 2019(A) & CONN. CASES 49 COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER EXHIBIT P7 (A) A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.8812/COM.(NON MEDICAL)/7902 DATED 13.04.2018 SANCTIONING DCRG TO THE 5TH PETITIONER.
RESPONDENT'S EXHIBITS:
ANN.R2(A) SL.NO.1 TO 624 CLAIMANTS, REMAINING ARREARS TO BE PAID, THOSE RETIRED FROM 31.07.2014 TO 4.09.2018.
ANN.R2(B) SL.NO.1 TO 55 CLAIMANTS, REMAINING ARREARS TO BE PAID.
ANN.R2(C) SL.NO.1 TO 636 CLAIMANTS, ARREARS TO BE PAID, THOSE RETIRED FROM 30.04.2017 TO 30.06.2019 ANN.R2(D) SL.NO.1 TO 273 CLAIMANTS, RETIRED 31.07.2018 TO 28.02.2019, DCRG TO BE PAID.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 50 APPENDIX OF WP(C) 18746/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO. G.O(P) NO. 26/16/WRD DATED 27-09-2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO. G.O(P) NO. 36/2017/FIN DATED 14.03.2017.
EXHIBIT P3 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN:L 8740/COM:(NON MEDICAL)/7833 DATED 22-06- 2018 SANCTIONING COMMUTED VALUE OF PENSION TO 1ST THE PETITIONER EXHIBIT P3 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8740/COM: (NON MEDICAL)7833 DATED 22-06- 2018 SANCTIONING DCRG TO THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF ORDER NO.
KWA/AO(ESTT)/PEN:8774/COM:(NON MEDICAL)/7868 DATED 28-10-2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER.
EXHIBIT P4 A A TRUE COPY OF ORDER NO.
KWA/AO(ESTT)/PEN:8774/COM: (NON MEDICAL) 7868 DATED 27-1-2018 SANCTIONING DCRG TO THE 2ND PETITIONER.
EXHIBIT P5 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN:
8199/ COM:(NON MEDICAL) 73330 DATED 6-2- 2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE PETITIONER.
EXHIBIT P5 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN:
8199/COM: (NON MEDICAL)/7330 DATED 27-04- 2018 SANCTIONING DCRG TO THE 3RD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN:
8191/COM:(NON MEDICAL)/7323 DATED 5-4-2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER EXHIBIT P6 A A TRUE COPY OF ORDER NO.
KWA/AO(ESTT)/PEN:8191/COM: (NON WP(C).NO.18601 OF 2019(A) & CONN. CASES 51 MEDICAL)/7323 DATED 5-4-2018 SANCTIONING DCRG TO THE 4TH PETITIONER.
EXHIBIT P7 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8335/COM: (NON MEDICAL)/7501 DATED 05.10.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER.
EXHIBIT P7(A) A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8385/COM: (NON MEDICAL)/7501 DATED 19-05- 2018 SANCTIONING DCRG TO THE 5TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8875/COM (NON MEDICAL) 7963 DATED 20-12- 2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER.
EXHIBIT P8(A) A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8875/COM: (NON MEDICAL)/7963 DATED 20.12.2017 SANCTIONING DCRG TO THE 6TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8487/COM (NON MEDICAL) 7598 DATED 07.06.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 7TH PETITIONER.
EXHIBIT P9(A) A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8487/COM: (NON MEDICAL)/7598 DATED 07.06.2018 SANCTIONING DCRG TO THE 7TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 52 APPENDIX OF WP(C) 19348/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDERS VIDE REFERENCE NO.KWA/AO(ESST)/PEN.8307/COM.(NON MEDICAL)/7430 DATED 05/07/2018 OF THE 1ST PETITIONER EXHIBIT P2 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESST)/PEN.8948/COM.8035 DATED 12/05/2017 OF THE 2ND PETITIONER EXHIBIT P3 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESST)/PEN.8695/COM.(NON MEDICAL)/7791 DATED 01/06.2018 OF THE 3RD PETITIONER EXHIBIT P4 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESST)/PEN.8826/COM.(NON MEDICAL)/7916 DATED 19.05.2017 OF THE 4TH PETITIONER WP(C).NO.18601 OF 2019(A) & CONN. CASES 53 APPENDIX OF WP(C) 19349/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE COMMUTATION PAYMENT ORDER VIDE LETTER NO. KWA/AO(ESTT)/PEN:8300/COM: (NON MEDICAL/7424 DATED 04/08/2017 OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE COMMUTATION PAYMENT ORDER VIDE LETTER NO. KWA/AO(ESTT.)/PEN:8480/COM: (NON MEDICAL)/7591 DATED 31/01/2018 OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE COMMUTATION PAYMENT ORDER VIDE LETTER NO. KWA/AO(ESTT)/PEN: 8295/COM: (NON MEDICAL)/7419 DATED 26/04/2018 OF THE 3RD PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 54 APPENDIX OF WP(C) 19643/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE REVISED GRATUITY PAYMENT ORDER NO. 16130/4945 DATED 24.11.2017 ISSUED TO THE 1ST PETITIONER EXHIBIT P-1 (A) A TRUE COPY OF THE REVISED COMMUTATION PAYMENT ORDER NO.13293/4947 DATED 24.11.2017 ISSUED TO THE 1ST PETITIONER EXHIBIT P-2 A TRUE COPY OF THE GRATUITY PAYMENT ORDER DATED 27.07.2017 ISSUED TO THE 2ND PETITIONER EXHIBIT P-2(A) A TRUE COPY OF THE COMMUTED PAYMENT ORDER DATED 27.07.2017 ISSUED TO 2ND PETITIONER EXHIBIT P-3 A TRUE COPY OF THE REVISED GRATUITY PAYMENT ORDER DATED 01.11.2017 EXHIBIT P-3(A) A TRUE COPY OF THE REVISED COMMUTATION PAYMENT ORDER DATED 01.11.2017 EXHIBIT P-4 A TRUE COPY OF REPRESENTATION SUBMITTED DATED 15.7.2019 SUBMITTED BY 1ST PETITIONER BEFORE 3RD RESPONDENT EXHIBIT P-5 A TRUE COPY OF REPRESENTATION SUBMITTED DATED 15.7.2019 SUBMITTED BY 2ND PETITIONER BEFORE 3RD RESPONDENT EXHIBIT P-6 A TRUE COPY OF REPRESENTATION SUBMITTED DATED 15.7.2019 SUBMITTED BY 3RD PETITIONER BEFORE 3RD RESPONDENT EXHIBIT P-7 A TRUE COPY OF THE JUDGMENT DATED 24.01.2019 IN W.P.(C) 33433 OF 2018 WP(C).NO.18601 OF 2019(A) & CONN. CASES 55 APPENDIX OF WP(C) 19706/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8271/COM:(NON MEDICAL)/7397 DATED 2.8.2017 OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8533/COM:(NON MEDICAL)/7641 DATED 6.3.2018 AND 7.4.18 OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8469/COM:(NON MEDICAL)/7581 DATED 26.6.2018 OF THE 3RD PETITIONER.
EXHIBIT P4 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8341/COM:(NON MEDICAL)/7458 DATED 28.10.2017 OF THE 4TH PETITIONER.
EXHIBIT P5 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8505/COM:(NON MEDICAL)/7615 DATED 5.2.2018 OF THE 5TH PETITIONER.
EXHIBIT P6 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8797/COM:(NON MEDICAL)/7888 DATED 1.3.2018 OF THE 6TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 56 APPENDIX OF WP(C) 19984/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE ORDER NO.KWA/AO(ESTT)/PEN.8301/COM. (NON MEDICAL) 7425/3952 DATED 9/10/2017.
EXHIBIT P2 THE TRUE COPY OF THE GRATUITY PAYMENT ORDER NO.16058/3956 DATED 26/8/2017.
EXHIBIT P3 THE TRUE COPY OF THE COMMUTATION PAYMENT ORDER NO.13216/3958 DATED 26/8/2017.
EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT DATED 17/1/2019 IN W.P.(C) NO.37993/2018. WP(C).NO.18601 OF 2019(A) & CONN. CASES 57 APPENDIX OF WP(C) 20136/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO GO(P) NO 26/16 WRD DATED 27.9.2016 EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO GO(P) NO 36/2017/FIN DATED 14.3.2017 EXHIBIT P3 A TRUE COPY OF ORDER NO KWA/AO(ESTT)PEN 9374/COM (NON MEDICAL)/8440 DATED 12.10.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 1ST PETITIONER EXHIBIT P4 A TRUE COPY OF ORDER NO KWA/AO (ESTT)/PEN 94000/COM (NON MEDICAL)/8464 DATED 3.11.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER EXHIBIT P5 A TRUE COPY OF ORDER NO KWA /AO (ESTT) PEN 9319/COM (NON MEDICAL) 8388 DATED 13.9.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 3RD PETITIONER EXHIBIT P6 A TRUE COPY OF ORDER NO KWA/AO(ESTT)PEN 9367/COM(NON MEDICAL)8433 DATED 17.10.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER EXHIBIT P7 A TRUE COPY OF ORDER NO KWA/AO(ESTT)PEN 9368/COM(NON MEDICAL)8434 DATED 12.10.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER EXHIBIT P8 A TRUE COPY OF ORDER NO KWA/AO(ESTT)PEN 9401/COM(NON MEDICAL)8465 DATED 16.12.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER WP(C).NO.18601 OF 2019(A) & CONN. CASES 58 APPENDIX OF WP(C) 20327/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE LETTER DATED 24/2/2018 SHOWING THE PAYMENT DETAILS AND THE DEATH OF HUSBAND OF THE 1ST PETITIONER.
EXHIBIT P1 A TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO. KWA/AO/(ESTT) PEN. 8609 /COM.(NON MEDICAL) /7713 DATED 11/7/2018 AND 24/2/2018 OF THE HUSBAND OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO. KWA/AO (ESTT)/PEN. 8750/COM. (NON MEDICAL)/ 7843 DATED 4/4/2018 OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO. KWA/AO/(ESTT/PEN 8546/COM.(NON MEDICAL) /7654 DATED 23/3/2018 OF THE 3RD PETITIONER.
EXHIBIT P4 TRUE COPY OF THE DCRG AND PENSION COMMUNICATION PAYMENT ORDER VIDE REFERENCE NO. KWA/AO/(ESTT) /PEN 8693/COM (NON MEDICAL)/7789 DATED 30/4/2018 OF THE 4TH PETITIONER.
EXHIBIT P5 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VICE REFERENCE NO. KWA/AO/(ESTT)/8705/COM. (NON MEDICAL)/ 7800 DATED 6/3/2018 OF THE 5TH PETITIONER WP(C).NO.18601 OF 2019(A) & CONN. CASES 59 APPENDIX OF WP(C) 20332/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE COMMUTATION PAYMENT ORDER VIDE LETTER NO.KWA/AO(ESTT.)/PEN.8375/COM. (NON MEDICAL)/7492 DATED 05.04.2018. WP(C).NO.18601 OF 2019(A) & CONN. CASES 60 APPENDIX OF WP(C) 20366/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO.G.O. (P)NO.26/16/WRD DATED 27.09.2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O. (P)NO.36/2017/FIN DATED 14.03.2017.
EXHIBIT P3 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8443/COM:(NON MEDICAL)/7555 DATED 02.05.2018 SANCTIONING COMMUTED VALUE OF PENSION TO 1ST PETITIONER.
EXHIBIT P3 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8443/COM:(NON MEDICAL)/7555 DATED 02.05.2019 SANCTIONING DCRG TO THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8253/COM:(NON MEDICAL)/7379 DATED 19.02.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER.
EXHIBIT P4 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8253/COM:(NON MEDICAL)/7379 DATED 19.02.2018 SANCTIONING DCRG TO THE 2ND PETITIONER.
EXHIBIT P5 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8849/COM:(NON MEDICAL)/7939 DATED 07.07.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 3RD PETITIONER.
EXHIBIT P5 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8849/COM:(NON MEDICAL)/7939 DATED 07.07.2018 SANCTIONING DCRG TO THE 3RD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:9052/COM:(NON MEDICAL)/8133 DATED 30.01.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 61 EXHIBIT P7 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8352/COM:(NON MEDICAL)/7469 DATED 26.11.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER.
EXHIBIT P7 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8352/COM:(NON MEDICAL)/7469 DATED 26.11.2018 SANCTIONING DCRG TO THE 5TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8744/COM:(NON MEDICAL)/7837 DATED 05.06.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER.
EXHIBIT P8 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8744/COM:(NON MEDICAL)/7837 DATED 05.06.2018 SANCTIONING DCRG TO THE 6TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8684/COM:(NON MEDICAL)/7781 DATED 28.04.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 7TH PETITIONER.
EXHIBIT P9 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8684/COM:(NON MEDICAL)/7781 DATED 28.04.2018 SANCTIONING DCRG TO THE 7TH PETITIONER.
EXHIBIT P10 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8721/COM:(NON MEDICAL)/7814 DATED 25.01.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 8TH PETITIONER.
EXHIBIT P10 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8721/COM:(NON MEDICAL)/7814 DATED 25.01.2018 SANCTIONING DCRG TO THE 8TH PETITIONER.
EXHIBIT P11 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8197/COM:(NON MEDICAL)/7328 DATED 22.05.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 9TH WP(C).NO.18601 OF 2019(A) & CONN. CASES 62 PETITIONER.
EXHIBIT P12 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8246/COM:(NON MEDICAL)/7372 DATED 20.10.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 10TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 63 APPENDIX OF WP(C) 20524/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO. G.O(P) NO. 26/16/WRD DATED 27-09-2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO. G.O(P) NO. 36/2017/FIN DATED 14-3-2017.
EXHIBIT P3 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN.
9015/COM. (NON MEDICAL)/8098 DATED 26-10- 2017 SANCTIONING COMMUTED VALUE OF PENSION TO 1ST THE PETITIONER.
EXHIBIT P3 A A TRUE COPY OF THE ORDER NO. KWA/AO/ (ESTT.)/PEN 9015/COM (NON MEDICAL)/8098 DATED 26-10-2017 SANCTIONING DCRG TO THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 9018/COM (NON MEDICAL)/8101 DATED 6-3-2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER.
EXHIBIT P4 A A TRUE COPY OF ORDER NO. KWA/AO/(ESTT)/PEN 9018/COM (NON MEDICAL)/8101 DATED 6-3-2018 SANCTIONING DCRG TO THE 2ND PETITIONER.
EXHIBIT P5 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8737/COM 7830 DATED 30-12-2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 3RD PETITIONER EXHIBIT P5 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8737/COM 7830 DATED 30-12-2017 SANCTIONING DCRG TO THE 3RD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8870 COM. (NON MEDICAL)/7958 DATED 16-5- 2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER.
EXHIBIT P6 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8870/COM. (NON MEDICAL/7958 DATED 16-5-2018 SANCTIONING DCRG TO THE 4TH PETITIONER. WP(C).NO.18601 OF 2019(A) & CONN. CASES 64 9033/COM (NON MEDICAL) 8116 DATED 25-5-2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER.
EXHIBIT P7 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN.
9033/COM (NON MEDICAL)/8116 DATED 25-5-2018 SANCTIONING DCRG TO THE 5TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ORDER NO. KWA /AO(ESTT)/PEN 8570/COM. (NON MEDICAL)/7676 DATED 24-5- 2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER.
EXHIBIT P8 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8570 COM (NON MEDICAL)7676 DATED 24-05-2017 SANCTIONING DCRG TO THE 6TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN.
8791/COM.(NON MEDICAL/7883 DATED 12-05-2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 7TH PETITIONER.
EXHIBIT P9 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8791/COM (NON MEDICAL)/7883 DATED 12-5-2017 SANCTIONING DCRG TO THE 7TH PETITIONER.
EXHIBIT P10 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8722/COM (NON MEDICAL)/7815 DATED 30-06- 2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 8TH PETITIONER.
EXHIBIT P10 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8722/COM (NON MEDICAL)/7815 DATED 30-06- 2018 SANCTIONING DCRG TO THE 8TH PETITIONER.
EXHIBIT P11 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8618/COM (NON MEDICAL)/7721 DATED 26-03- 2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 9TH PETITIONER.
EXHIBIT P11 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8618/COM (NON MEDICAL)/7721 DATED 26-03- 2018 SANCTIONING DCRG TO THE 9TH PETITIONER.
EXHIBIT P12 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8820/COM (NON MEDICAL)/7910 DATED 26-07- 2018 SANCTIONING COMMUTED VALUE OF PENSION WP(C).NO.18601 OF 2019(A) & CONN. CASES 65 TO THE 10TH PETITIONER.
EXHIBIT P12 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8820/COM (NON MEDICAL)/7910 DATED 26-07- 2018 SANCTIONING DCRG TO THE 10TH PETITIONER.
EXHIBIT P13 A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8639/COM (NON MEDICAL)/7740 DATED 03-02- 2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 11TH PETITIONER.
EXHIBIT P13 A A TRUE COPY OF ORDER NO. KWA/AO(ESTT)/PEN 8639/COM (NON MEDICAL)/7740 DATED 03-02- 2018 SANCTIONING DCRG TO THE 11TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 66 APPENDIX OF WP(C) 20595/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PENSION PAYMENT ORDER NO.
16329/1671 DATED 01.03.2018 ADDRESSED BY THE 1ST RESPONDENT TO 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE REVISED COMMUNICATION PAYMENT ORDER NO. 13509/16773 DATED 01.03.2018 ADDRESSED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 24.11.2018 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE RRC NO.
2019/4962/02 DATED 30.05.2019 ISSUED BY THE DEPUTY TAHSILDAR KOLLAM TALUK. WP(C).NO.18601 OF 2019(A) & CONN. CASES 67 APPENDIX OF WP(C) 20758/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO.G.O(P).
NO.26/16/WRD DATED 27.09.2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O(P) NO. 36/2017/FIN DATED 14.03.2017.
EXHIBIT P3 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9594/COM(NON MEDICAL)/8651 DATED 12.10.2018 SANCTIONING COMMUTED VALUE OF PENSION TO 1ST THE PETITIONER.
EXHIBIT P3 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PWN.9594/COM.(NON MEDICAL)/8651 DATED 12.10.2018 SANCTIONING DCRG TO THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9874/COM(NON MEDICAL)/8914 DATED 21/3/2019 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER.
EXHIBIT P4 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9874/COM(NON MEDICAL)/8914 DATED 21/3/2019 SANCTIONING DCRG TO THE 2ND PETITIONER.
EXHIBIT P5 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9597/COM.(NON MEDICAL)/8654 DATED 22.9.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE PETITIONER.
EXHIBIT P5 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9597/COM.(NON MEDICAL)/8654 DATED 22.9.2018 SANCTIONING DCRG TO THE 3RD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9781/COM.(NON MEDICAL)/8826 DATED 4.4.2019 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 68 EXHIBIT P6 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9781/COM.(NON MEDICAL)/8826 DATED 4.4.2019 SANCTIONING DCRG TO THE 4TH PETITIONER.
EXHIBIT P7 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9674/COM.(NON MEDICAL)/8726 DATED 29.10.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER.
EXHIBIT P7 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9674/COM.(NON MEDICAL)/8726 DATED 29.10.2018 SANCTIONING DCRG TO THE 5TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9660/COM.(NON MEDICAL)/8713 DATED 5.11.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER.
EXHIBIT P8 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN.9660/COM.(NON MEDICAL)/8713 DATED 05.11.2018 SANCTIONING DCRG TO THE 6TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)PEN.9487/COM(NON MEDICAL/8550 DATED 29.06.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 7TH PETITIONER.
EXHIBIT P10 A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN.9598/COM(NON MEDICAL)/8655 DATED 09.08.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 8TH PETITIONER.
EXHIBIT P11 A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN.9780/COM(NON MEDICAL)/8825 DATED 30.10.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 9TH PETITIONER.
EXHIBIT P12 A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN-
9371/COM(NON MEDICAL) 8437 DATED 6.12.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 10TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 69 NO.KWA/AO/ESTT/PEN.9483/COM.(NON MEDICAL/8547 DATED 19.07.2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 11TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 70 APPENDIX OF WP(C) 21101/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO.G.O.(P) NO.26/16/WRD DATED 27/9/2016.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O.(P) NO.36/2017/FIN. DATED 14/3/2017.
EXHIBIT P3 A TRUE COPY OF ORDER NO.KWA/AO(ESTT) PEN 8379/COM (NON MEDICAL)/7496 DATED 1/8/017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 1ST PETITIONER.
EXHIBIT P3 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN 8379/COM (NON MEDICAL)/7496 DATED 25/8/2017 SANCTIONING DCRG TO THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN 9488/COM (NON MEDICAL)/8551 DATED 28/7/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 2ND PETITIONER.
EXHIBIT P5 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN 9493/COM (NON MEDICAL)/8555 DATED 7/7/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 3RD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN 8448/COM (NON MEDICAL)/7560 DATED 7/3/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 4TH PETITIONER.
EXHIBIT P7 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN 8310/COM: (NON MEDICAL)/7431 DATED 6/3/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 5TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8994/COM: (NON MEDICAL)/8078 DATED 4/4/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 6TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:9013/COM: (NON MEDICAL)/8096 DATED 2/2/2018 SANCTIONING WP(C).NO.18601 OF 2019(A) & CONN. CASES 71 COMMUTED VALUE OF PENSION TO THE 7TH PETITIONER.
EXHIBIT P10 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8974/COM: (NON MEDICAL)/8059 DATED 28/2/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 8TH PETITIONER.
EXHIBIT P10 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8974/COM:(NON MEDICAL)/8059 DATED 28/2/2018 SANCTIONING DCRG TO THE 8TH PETITIONER.
EXHIBIT P11 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8898/COM: (NON MEDICAL)/7986 DATED 11/4/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 9TH PETITIONER.
EXHIBIT P11 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8898/COM: (NON MEDICAL)/7986 DATED 11/4/2018 SANCTIONING DCRG TO THE 9TH PETITIONER.
EXHIBIT P12 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8745/COM: (NON MEDICAL)/7838 DATED 16/2/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 10TH PETITIONER.
EXHIBIT P12 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8745/COM: (NON MEDICAL)/7838 DATED 16/2/2018 SANCTIONING DCRG TO THE 10TH PETITIONER.
EXHIBIT P13 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8831/COM: (NON MEDICAL)/7921 DATED 25/11/2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE 11TH PETITIONER.
EXHIBIT P13 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8831/COM: (NON MEDICAL)/7921 DATED 25/11/2017 SANCTIONING DCRG TO THE 11TH PETITIONER.
EXHIBIT P14 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8679/COM:(NON WP(C).NO.18601 OF 2019(A) & CONN. CASES 72 MEDICAL)/7776 DATED 30/4/2018 SANCTIONING COMMUTED VALUE OF PENSION TO THE 12TH PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 73 APPENDIX OF WP(C) 21165/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDERS VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8937/COM:(NON MEDICAL)/8024 DATED 30.08.2017 OF THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO/(ESTT)/PEN:8613/COM:(NON MEDICAL)7718 DATED 01.08.2017 OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8955/COM:(NON MEDICAL)/8042 DATED 23.09.2017 OF THE 3RD PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 74 APPENDIX OF WP(C) 22599/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)PEN:8675/COM:(NON MEDICAL)/7772 DATED 13.4.2018-01/6/2018 OF THE IST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8357/COM:(NON MEDICAL) 7474 DATED 16.2.2018-28.2.2018 OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO.KWA/AO(ESTT)/PEN:8879/COM:(NON MEDICAL)/7967 DATED 17.9.2018-25.9.2018 OF THE 3RD PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 75 APPENDIX OF WP(C) 22829/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DCRG AND PENSION COMMUTATION PAYMENT ORDER VIDE REFERENCE NO. KWA/AO(ESTT.)/PEN.8680/COM.(NON MEDICAL)/7777 DATED 08.08.2017 - 14.09.2017 OF THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 10.07.2018 SUBMITTED TO THE 1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE BUILDING PERMIT OBTAINED FROM THE PUTHENVELIKKARA GRAMA PANCHAYATH DATED 10.03.2016.
EXHIBIT P4 THE PHOTOGRAPHS OF THE INCOMPLETE RESIDENTIAL BUILDING OF THE PETITIONER.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 28.06.2019 SUBMITTED TO THE 1ST RESPONDENT WITH ACKNOWLEDGEMENT.
EXHIBIT P6 TRUE COPY OF LETTER NO.KWA/HO/PDC/P6- 11747/18 DATED 08.08.2019 WITH RELEVANT PAGES SHOWING THE DETAILS OF RETIRED EMPLOYEES WHO OBTAINED PENSION BENEFITS RETIRED IN THE YEAR 2014, 2015 AND 2016.
EXHIBIT P7 TRUE COPY OF LETTER NO.KWA/HO/R.M.C./R5- 746/2017 DATED 13.03.2019 ISSUED BY THE PUBLIC INFORMATION OFFICER /ACCOUNTS OFFICER, KERALA WATER AUTHORITY. WP(C).NO.18601 OF 2019(A) & CONN. CASES 76 APPENDIX OF WP(C) 23034/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GOVERNMENT ORDER NO.G.O(P) NO.26/16/WRD DATED 27/9/2016 EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O(P) NO.36/2017/WRD DATED 14.3.2017 EXHIBIT P3 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8647/COM.(NON MEDICAL)7746 DATED 3.2.2018 SANCTIONING COMMUTED VALUE PENSION TO THE 1ST PETITIONER EXHIBIT P3 A A TRUE COPY OF ORDER NO.KWA/ AO (ESTT)/ PEN:8647/COM.(NON MEDICAL)7746 DATED 3.2.2018 SANCTIONING DCRG TO THE 1ST PETITIONER EXHIBIT P4 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8905/7993 DATED 23.3.2018 SANCTIONING COMMUTED VALUE PENSION TO THE 1ST PETITIONER EXHIBIT P4 A A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:8905/7993 DATED 23.3.2018 SANCTIONING DCRG TO THE 1ST PETITIONER EXHIBIT P5 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:9335/COM: (NON MEDICAL)/8403 DATED 13/10/2017 SANCTIONING COMMUTED VALUE PENSION TO THE 3RD PETITIONER EXHIBIT P6 A TRUE COPY OF ORDER NO.KWA/AO(ESTT)/PEN:9574/COM: (NON MEDICAL)/8631 DATED 4.9.2018 SANCTIONING COMMUTED VALUE PENSION TO THE 4TH PETITIONER WP(C).NO.18601 OF 2019(A) & CONN. CASES 77 APPENDIX OF WP(C) 25466/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF ORDER NO.KWA/AO(ESST)/PEN 8981/COM:(NON MEDICAL)/8066 DATED 20.12.2017 SANCTIONING DCRG TO THE PETITIONER EXHIBIT P2 A TRUE COPY OF ORDER NO.KWA/AO(ESST)/PEN 8981/COM:(NON MEDICAL)/8066 DATED 8.09.2017 SANCTIONING COMMUTED VALUE OF PENSION TO THE PETITIONER EXHIBIT P3 A TRUE COPY OF CERTIFICATE FOR THE PERSON WITH DISABILITIES DATED 16.2.2012 EXHIBIT P4 A TRUE COPY OF THE NOTICE DATED 12.09.2019 FROM THE STATE BANK OF INDIA, THAMARASSERY BRANCH DEMANDING RS.3,36,164/-
EXHIBIT P5 A TRUE COPY OF THE NOTICE DATED 12.09.2019 FROM THE STATE BANK OF INDIA, THAMARASSERY BRANCH DEMANDING RS.6,44,922/- WP(C).NO.18601 OF 2019(A) & CONN. CASES 78 APPENDIX OF WP(C) 29368/2019 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DCRG AND COMMUTATION PAYMENT ORDER VIDE LETTER NO. KWA/AO(ESTT)/PEN.8404/COM(NON MEDICAL)/7518 DATED 27.03.2018 OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE COMMUTATION PAYMENT ORDER VIDE LETTER NO. KWA/AO(ESTT)/PEN.8316/COM. (NON MEDICAL)/7437 DATED 09.03.2018 OF THE 2ND PETITIONER.
WP(C).NO.18601 OF 2019(A) & CONN. CASES 79 APPENDIX OF WP(C) 5363/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 COPY OF THE PENSIONARY CLAIMS REPORT NO.KWA/AO(ESTT)/PEN. 9693/COM. (NON MEDICAL) 8745/7741 DATED 06/09/2018.
EXHIBIT P2 COPY OF REPRESENTATION DATED 20/10/2010 PREFERRED BY THE PETITIONER TO THE 3RD RESPONDENT.
EXHIBIT P3 COPY OF REPRESENTATION DATED 23/01/2019 PREFERRED BY THE PETITIONER TO THE 2ND RESPONDENT.
EXHIBIT P4 COPY OF THE COMMUTATION PAYMENT ORDER NO.14332/9921 DATED 26.03.2019, ISSUED BY THE 1ST RESPONDENT AUTHORITY.
EXHIBIT P5 COPY OF THE GRATUITY PAYMENT ORDER NO.17289/9919 DATED 26.03.2019, ISSUED BY THE 1ST RESPONDENT AUTHORITY.