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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(2)(g) in The West Bengal Board of Madrasah Education Act, 1994.

(g)the Provident Fund referred to in clause (I) of sub-section (2) of section 20 as may be instituted and administered by the Board;