Madras High Court
Baba Natarajan Prasad vs M.Revathi on 10 March, 2020
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
Crl.O.P. Nos. 3255, 3256 & 3258 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10.03.2020
CORAM:
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
Crl.O.P. Nos. 3255, 3256 & 3258 of 2020
Baba Natarajan Prasad ... Petitioner in all Crl.O.Ps
Vs.
M.Revathi ... Respondent in
Crl.O.P. No. 3255 of 2020
P.Gunasekaran ... Respondent in
Crl.O.P. No. 3256 of 2020
K.Marimuthu
M.Lakshmi ... Respondents in
Crl.O.P. No.3258 of 2020
Prayer in Crl.O.P. No. 3255 of 2020: Criminal Original Petition is filed under
Section 407 of the Code of Criminal Procedure, to transfer the Criminal Appeal
No. 249 of 2019 pending on the file of the III Additional District Court at
Coimbatore to the file of the IV Additional District Court at Coimbatore in the
interest of justice.
Prayer in Crl.O.P. No. 3256 of 2020: Criminal Original Petition is filed under
Section 407 of the Code of Criminal Procedure, to transfer the Criminal Appeal
No. 250 of 2019 pending on the file of the III Additional District Court at
Coimbatore to the file of the IV Additional District Court at Coimbatore in the
interest of justice.
http://www.judis.nic.in
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Crl.O.P. Nos. 3255, 3256 & 3258 of 2020
Prayer in Crl.O.P. No. 3258 of 2020: Criminal Original Petition is filed under
Section 407 of the Code of Criminal Procedure, to transfer the Criminal Appeal
No. 273 of 2019 pending on the file of the III Additional District Court at
Coimbatore to the file of the IV Additional District Court at Coimbatore in the
interest of justice.
For Petitioner : Mr.H.S.Mohamed Rafi
ORDER
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw these petitions with liberty to file fresh transfer original petitions. The learned counsel has also made an endorsement in the Court bundle, today, to that effect.
2. In view of the endorsement made by the learned counsel for the petitioner, these Criminal Original Petitions are dismissed as withdrawn.
10.03.2020 Internet: Yes Index: Yes/No Speaking/Non-speaking order arb/drl http://www.judis.nic.in 2/4 Crl.O.P. Nos. 3255, 3256 & 3258 of 2020 To
1. The III Additional District Court, Coimbatore.
2. The IV Additional District Court, Coimbatore.
3. The Public Prosecutor, High Court, Madras.
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arb Crl.O.P. Nos. 3255, 3256 & 3258 of 2020 10.03.2020 http://www.judis.nic.in 4/4