Section 175(b) in The Companies (Amendment) Act, 2000

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Union of India - Subsection

Section 175(b) in The Companies (Amendment) Act, 2000

(b)in sub- section (4),-(i) for the words" five thousand rupees", the words" fifty thousand rupees" shall be substituted;

(ii)the words" managing agent, secretaries and treasurers," shall be omitted;