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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(1)(j) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(j)Payment of allowances and travailing expenses to the members of the Market Committee and sub-committees; and of the Board constituted, if any, under section 10;