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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Civil Services (Conduct) Rules, 1964

22. Employment of a member of the family in a private firm:

- Wherever a member of the family of a Government employee who is solely dependent on him wishes to accept employment under any person, or with any firm or company, having official connection with such Government employee or Government, the Government employee shall obtain the prior sanction of Government for such employment.