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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

Bombay Presidency - Subsection

Section 123(2)(s) in Bombay Industrial Relations Act, 1946

(s)the manner of submission of draft standing orders under sub-section (1), and the manner of consulting the representative of employees and other interests under sub-section (2) of section 35;