Madras High Court
Ceebros Hotels Pvt. Limited vs The General Manager (Nwoc) on 22 January, 2018
Author: V.Parthiban
Bench: V.Parthiban
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 22.01.2018 CORAM THE HON'BLE Mr. JUSTICE V.PARTHIBAN W.P.No.7978 of 2012 and M.P.No.1 of 2012 & M.P.No.1 of 2014 Ceebros Hotels Pvt. Limited, Rep by its Director S.Vasudevan, SUKRITI, 19/1, III Cross Street, R.A.Puram, Chennai 600 028. ... Petitioner Vs. 1.The General Manager (NWOC), BSNL, Anna Road Exchange, Anna Salai, Chennai 600 002. 2.The Deputy General Manager (Central), BSNL, Chennai Telephones, 146, Greams Road, Chennai 600 006. ... Respondents Prayer : Petition filed under Article 226 of The Constitution of India praying to issue a Writ of Certiorarified Mandamus, to call for the records relating to Order No.AO (TR-III)/CEEBROS HOTEL/2012-13/1, dated 17.03.2012, passed by the 2nd respondent, quash the same and forbear the respondents from disconnecting or deactivating the PRI line bearing No.28309999. For Petitioner : Mr.P.V.S.Giridhar & Sai Asso For Respondents : Ms.K.Parameshwari for R2 : No appearance for R1 V.PARTHIBAN,J. gsk O R D E R
It is represented by the learned counsel appearing for the petitioner and the learned counsel appearing for the respondents that the parties have arrived at a settlement as reflected in the Memo which is filed before this Court dated 20.01.2018.
2. Recording the memo of compromise, the writ petition is hereby closed as nothing survives for further consideration. No costs. Consequently, connected miscellaneous petitions are closed.
22.01.2018
Index : yes/No
Internet : Yes
gsk
To
1.The General Manager (NWOC),
BSNL, Anna Road Exchange,
Anna Salai, Chennai 600 002.
2.The Deputy General Manager (Central), BSNL, Chennai Telephones, 146, Greams Road, Chennai 600 006.
Chennai-5. W.P.No.7978 of 2012