Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(w) in Maharana Partap Horticultural University, Karnal Act, 2015 (w)to do all such other acts and things, whether incidental to the functions aforesaid or not, as may be required in order to further the objects of the University.
