Kerala High Court
Saleena Nazar vs Muhammad Nazar on 8 November, 2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 8TH DAY OF NOVEMBER 2018 / 17TH KARTHIKA, 1940
OP(C).No. 2916 of 2018
OS 199/2014 of MUNSIFF COURT, NADAPURAM
PETITIONER:
SALEENA NAZAR,
AGED 46 YEARS
D/O MUHAMMED HASSAN, CHAMMARIKANDIYIL, PURAMERI POST,
VATAKARA VIA, KOZHIKODE DISTRICT.
BY ADVS.
SRI.E.N.VISHNU NAMBOODIRI
SRI.M.K.SASEENDRAN (MELEL)
SRI.P.P.NARAYANAN
SRI.P.REJINARK
SRI.R.REVIKUMAR
SRI.VINOD RAJKUMAR
RESPONDENTS:
1 MUHAMMAD NAZAR,
AGED 53 YEARS
S/O ABDURAHMAN, WAGE LABOURER, EDACHERY P.O.,
VATAKARA VIA, KOZHIKODE DISTRICT,
PRESENT ADDRESS- MUHAMMED NAZAR, S/O ABDURAHMAN,
C/O LEELA V.M., PULPALLY AMSOM DESOM, KOTTAYIL RATION
SHOP, P.O. KALANADIKOLLI, WAYANAD DISTRICT,
PIN - 673 579.
2 LEELA V.M.,
AGED 52 YEARS
W/O.ANTONY, PULPALLY AMSOM DESOM, KOTTAYIL RATION
SHOP, P.O.KALANADIKOLLI, WAYANAD DISTRICT,
PIN- 673579.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 08.11.2018, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
OP(C).No. 2916 of 2018
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF GIFT DEED DATED 23.12.2013
ISSUED BY SUB REGISTRAR, EDACHERY.
EXHIBIT P2 TRUE COPY OF JUDGMENT DATED 29.03.2016 IN
O.S.NO.199/2014 OF THE MUNSIFF COURT,
NADAPURAM.
EXHIBIT P3 TRUE COPY OF DECREE DATED 29.03.2016 IN
O.S.NO.199/2014 OF THE MUNSIFF COURT,
NADAPURAM.
EXHIBIT P4 TRUE COPY OF PETITION DATED 13.04.2018 FILED
BY THE PETITIONER BEFORE MUNSIFF COURT,
NADAPURAM.
EXHIBIT P4 A TRUE COPY OF ENDORSEMENT MADE IN EXHIBIT P4
BY THE REGISTRY OF MUNSIFF COURT, NADAPURAM
DATED 21.05.2018.
EXHIBIT P5 TRUE COPY OF PETITION DATED 13.04.2018 FILED
BY THE PETITIONER BEFORE MUNSIFF COURT,
NADAPURAM.
EXHIBIT P5 A TRUE COPY OF ENDORSEMENT MADE IN EXHIBIT P5
BY THE REGISTRY OF MUNSIFF COURT, NADAPURAM
DATED 21.05.2018.
EXHIBIT P6 TRUE COPY OF PETITION DATED 13.04.2018 FILED
BY THE PETITIONER BEFORE MUNSIFF COURT,
NADAPURAM.
EXHIBIT P6 A TRUE COPY OF ENDORSEMENT MADE IN EXHIBIT P6
BY THE REGISTRY OF MUNSIFF COURT, NADAPURAM
DATED 21.05.2018.
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