Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Indian Institutes of Information Technology Act, 2014

(2)The Registrar shall act as the Secretary of the Board, Senate and such committees as may be prescribed by the Statutes.