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Union of India - Section

Section 16 in The Mines Rules, 1955

16.

/745S.R.O. 1421, dated 2nd July, 1955. - In exercise of the powers conferred by section 58 of the Mines Act, 1952 (35 of 1952), the Central Government hereby makes the following rules the same having been previously published as required by sub-section (1) of section 59 of the said Act, namely:-