Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(9) in Kerala Highway (control of access and restriction on use of land) Rules, 2000 (9)The highway authority shall maintain a register in Form No. II showing particulars of all permissions granted or refused under these rules.
