Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(12A)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(12A)(a) in The Delhi Lands Reforms Act, 1954

(a)at the commencement of this Act, or [Inserted by Act 4 of 1959, section 3]