Delhi High Court - Orders
Reliance Industries Ltd & Anr vs Olx India B. V. & Anr on 17 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020, I.A. 4056/2020 & 4700/2020
RELIANCE INDUSTRIES LTD & ANR ..... Plaintiffs
Through: Mr Siddhant Chamola & Mr. Shivang
Sharma, Advs.
versus
OLX INDIA B. V. & ANR ..... Defendants
Through: Ms. Shwetasree Majumder and Mr.
Rohan Krishna Seth, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 17.10.2023
1. This hearing has been done through hybrid mode.
2. It is already 5:40 pm. No time left.
3. List on 19th January, 2024.
PRATHIBA M. SINGH, J.
OCTOBER 17, 2023/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:13:41