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Delhi High Court - Orders

Reliance Industries Ltd & Anr vs Olx India B. V. & Anr on 17 October, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~14
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                        CS(COMM) 144/2020, I.A. 4056/2020 & 4700/2020
                                                RELIANCE INDUSTRIES LTD & ANR         ..... Plaintiffs
                                                             Through: Mr Siddhant Chamola & Mr. Shivang
                                                                      Sharma, Advs.
                                                             versus

                                                OLX INDIA B. V. & ANR                                                          ..... Defendants
                                                                Through:                                      Ms. Shwetasree Majumder and Mr.
                                                                                                              Rohan Krishna Seth, Advs.
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 17.10.2023

1. This hearing has been done through hybrid mode.

2. It is already 5:40 pm. No time left.

3. List on 19th January, 2024.

PRATHIBA M. SINGH, J.

OCTOBER 17, 2023/dk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:13:41