Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(8)(a) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(a)interact with the child in order to evaluate whether the child has undergone reformative changes and if the child can be a contributing member of the society.