Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 25 in The Punjab Apartment Ownership Rules, 1995

25. Investment. - The Association may deposit its funds in any bank or invest them in such securities as the Association may decide from time to time. [Sections 20 and 38(2)(e).]