Supreme Court - Daily Orders
National Federation Of Indian Women ... vs The State Of Gujarat on 21 October, 2022
Bench: Ajay Rastogi, C.T. Ravikumar
ITEM NO.19 COURT NO.7 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 403/2022
NATIONAL FEDERATION OF INDIAN WOMEN (NFIW) Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ORS. Respondent(s)
(IA No. 149781/2022 - EXEMPTION FROM FILING O.T.)
Date : 21-10-2022 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Ms. Rashmi Singh, Adv.
Ms. Sumita Hazarika, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
This matter was mentioned on 18.10.2022 for listing along with W.P. (Crl.) No. 319 of 2022 (& batch), in which an order was passed to list all the matters on 29.11.2022.
The Registry is directed to comply with the order dated 18.10.2022 (Item No. 16) and list all the petitions together on 29.11.2022.
(JAYANT KUMAR ARORA) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.10.22 14:28:57 IST Reason: