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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(5) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

5.0Flare. - The following major process components and function shall comprise pressure relief and blow down system.i. Emergency/operational flare system for LNG regasification system (vapour)ii. Flare equipment including stack, tip and flame front generator.iii. Flare System with flare stackThe following shall be the criteria for designing various equipment under these systems.