Karnataka High Court
Ramlingeshwara Pvt, Itc vs The State Of Karnataka on 12 January, 2017
Author: L.Narayana Swamy
Bench: L. Narayana Swamy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF JANUARY, 2017
BEFORE
THE HON'BLE MR.JUSTICE L. NARAYANA SWAMY
WRIT PETITION NOs.6236-40/2015 (EDN - RES)
C/W
WRIT PETITIONS NO.6563/2015, 6796/2015 (EDN - RES)
IN W.P. Nos.6236-6240/2015
BETWEEN:
1. RAMLINGESHWARA PVT. ITC
GOSHALA ROAD, RAICHUR
REPRESENTED BY ITS
PRINCIPAL D.ANJENAYA
2. SHARADAMBA PVT. ITI
BUS STAND ROAD, SAVANDATTI
BELGAUM - 591 126
REPRESENTED BY ITS PRINCIPAL
3. SIR M VISHWESHWARAYA PVT. ITI
B.H. ROAD, GOWRIBIDANUR
CHIKKABALLAPUR DISTRICT
REPRESENTED BY ITS PRINCIPAL
4. VINAYAKA ITC
B.H. ROAD, GOWRIBIDANUR
CHIKKABALLAPUR DISTRICT
REPRESENTED BY ITS PRINCIPAL
5. KESHAVA ITC
VENKATADRI ROAD
R.K. CLINIC ROAD, GOWRIBIDANUR
CHIKKABALLAPUR DISTRICT
REPRESENTED BY ITS PRINCIPAL ...PETITIONERS
(BY SRI.KRISHNA S VYAS, ADV.)
2
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EMPLOYMENT
AND TRAINING, VIKAS SOUDHA
BANGALORE - 560 001
REPRESENTED BY ITS
PRINCIPAL SECRETARY
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT
AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE - 560 029 ...RESPONDENTS
(BY SRI H.T. NARENDRA PRASAD, AGA FOR R1 AND R2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECT THE RESPONDENTS TO APPROVE THE LIST OF
CANDIDATES PERTAINING TO THE PETITIONER COLLEGES
TO APPEAR IN THE FORTHCOMING NCVT EXAMINATIONS
SCHEDULE TO COMMENCE ON 20.02.2015 AND ETC.
IN W.P. NO.6563/2015
BETWEEN:
GLOBE ITC
OBALAPURAM GARDEN
BANGALORE - 560 086
REPRESENTED BY ITS PRINCIPAL ...PETITIONER
(BY SRI.KRISHNA S VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EMPLOYMENT
AND TRAINING, VIKAS SOUDHA
BANGALORE - 560 001
3
REPRESENTED BY ITS
PRINCIPAL SECRETARY
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT
AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE - 560 029
3. THE JOINT COMMISSIONER
DEPARTMENT OF EMPLOYMENT
AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE - 560 029 ...RESPONDENTS
(BY SRI.H.T. NARENDRA PRASAD, AGA FOR R1 TO R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECT THE RESPONDENTS TO APPROVE THE LIST OF
CANDIDATES PERTAINING TO THE PETITIONER COLLEGE TO
APPEAR IN THE FORTHCOMING NCVT EXAMINATIONS
SCHEDULE TO COMMENCE ON 20.02.2015 AND ETC.
IN W.P. NO.6796/2015
BETWEEN:
SRI. SIDDARTHA ITI
B.H. ROAD, VIDYANAGAR
SHIMOGA - 577 205
REPRESENTED BY ITS PRINCIPAL ...PETITIONER
(BY SRI.KRISHNA S VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF EMPLOYMENT
AND TRAINING, VIKAS SOUDHA
4
BANGALORE - 560 001
REPRESENTED BY ITS
PRINCIPAL SECRETARY
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT
AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE - 560 029
3. THE JOINT DIRECTOR
DEPARTMENT OF EMPLOYMENT
AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE - 560 029 ...RESPONDENTS
(BY SRI.H.T. NARENDRA PRASAD, AGA FOR R1 TO R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECT THE RESPONDENTS TO APPROVE THE LIST OF
CANDIDATES PERTAINING TO THE PETITIONER COLLEGE TO
APPEAR IN THE FORTHCOMING NCVT EXAMINATIONS
SCHEDULE TO COMMENCE ON 20.02.2015 AND ETC.
THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE COURT MADE THE
FOLLOWING:-
ORDER
Learned counsel for the petitioners has filed memo dated 12.01.2017 in each of the petitions seeking leave of the Court to withdraw the petitions with liberty to institute a fresh petition, if need arises in future. 5
2. Memos are placed on record. Accordingly, the petitions are dismissed as withdrawn with liberty as sought.
Sd/-
JUDGE ST