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Bombay High Court

Dr. Mrs. Anjali W/O Mohan Subhedar vs Union Of India, Ministry Of Power, New ... on 3 December, 2018

Author: Vinay Joshi

Bench: Ravi K. Deshpande, Vinay Joshi

                                                    1                                  wp 8170.18.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH : NAGPUR.

                                Writ Petition No. 8170 of 2018
     [Dr. Mrs. Anjali W/o Mohan Subhedar Vs. Union of India, Ministry of Power through its
                                Secretary New Delhi and ors.]
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
                                  Shri A. W. Paunikar, Advocate for the petitioner
                                  Shri S. A. Chaudhari, Advocate for the Union of India

                                   CORAM : R. K. DESHPANDE AND
                                           VINAY JOSHI, JJ.

DATE : 03/12/2018 Issue notice for final disposal of the matter, returnable on 11-2-2019.

Shri S. A. Chaudhari, learned Advocate waives notice for the respondent no. 1.

Hamdast granted.

                                         JUDGE                                 JUDGE

wasnik




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