Bombay High Court
Dr. Mrs. Anjali W/O Mohan Subhedar vs Union Of India, Ministry Of Power, New ... on 3 December, 2018
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
1 wp 8170.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
Writ Petition No. 8170 of 2018
[Dr. Mrs. Anjali W/o Mohan Subhedar Vs. Union of India, Ministry of Power through its
Secretary New Delhi and ors.]
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Shri A. W. Paunikar, Advocate for the petitioner
Shri S. A. Chaudhari, Advocate for the Union of India
CORAM : R. K. DESHPANDE AND
VINAY JOSHI, JJ.
DATE : 03/12/2018 Issue notice for final disposal of the matter, returnable on 11-2-2019.
Shri S. A. Chaudhari, learned Advocate waives notice for the respondent no. 1.
Hamdast granted.
JUDGE JUDGE
wasnik
::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:29:17 :::