Supreme Court - Daily Orders
Parshvanath Charitable Trust And Ors. vs All India Council For Technical ... on 15 June, 2017
Bench: R.K. Agrawal, Sanjay Kishan Kaul
1
ITEM NO.3 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO.3
IN
CIVIL APPEAL NO.9048 OF 2012
PARSHVANATH CHARITABLE TRUST AND ORS. APPELLANT (S)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
AND ORS. RESPONDENT(S)
AND IN THE MATTER OF
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY,
HYDERABAD APPLICANT(S)
[FOR EXTENSION OF TIME]
Date : 15/06/2017 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
[VACATION BENCH]
For Petitioner(s)
Applicant(s) Mr. S. Udaya Kumar Sagar, AOR
For Respondent(s)
Mr. Anil Soni, Adv.
Mr. Gaurav Sharma, Adv.
Mr. Naginder Benipal, Adv.
Mr. Harish Pandey, Adv.
Mr. Manish Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the application in the first week of July, 2017.
Signature Not Verified Digitally signed by [VINOD LAKHINA] [SHARDA KAPOOR] VINOD LAKHINA Date: 2017.06.15 15:19:13 IST A.R.-cum-P.S. ASSISTANT REGISTRAR Reason: