Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 19 December, 2018
1 CRA-7875-2018 The High Court Of Madhya Pradesh CRA-7875-2018 (NETRAPAL SINGH Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 19-12-2018 List along with Cr. A No.8301/2018.
(P.K. JAISWAL) (B. K. SHRIVASTAVA)
JUDGE JUDGE
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Digitally signed by PRASHANT
BAGJILEWALE
Date: 2018.12.20 20:40:14 -08'00'