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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(m) in Aircraft Rules, 1937

(m)[] [Renumbered by G.S.R. 870(E), dated 22.12.2008 (w.e.f. 22.12.2008).] Flight Radio Telephone Operator's License,