Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] Union of India - Subsection Section 154(b) in The Aircraft Rules, 1937 (b)In this part, "manual" refers to "Operators" "Maintenance System Manual" or "Operators" "Quality Control Manual" or any other manual covering such requirements as the case may be.]
