Section 9(2)(a) in Atal Medical and Research University, Himachal Pradesh Act, 2017

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State of Himachal Pradesh - Subsection

Section 9(2)(a) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(a)all the assets including the properties and liabilities pertaining to the said college or hospital, as the case may be, stand transferred to and vest in the University; and

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State of Himachal Pradesh - Subsection

Section 9(2)(a) in Atal Medical and Research University, Himachal Pradesh Act, 2017