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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(1)(d) in The M.P. Factories Rules, 1962

(d)"pressure vessel" means an unfired vessel that may be used for containing, storing, distributing, transferring, distilling, processing or otherwise handling any gas, or liquid under pressure greater than the atmospheric pressure and includes any pipe line fitting or other equipment attached thereto or used in connection therewith; and.