Madhya Pradesh High Court
Ashish Gautam vs The State Of Madhya Pradesh on 7 November, 2025
1 MCRC-36858-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 36858 of 2025 (ASHISH GAUTAM Vs THE STATE OF MADHYA PRADESH ) Dated : 07-11-2025 Shri Ankit Saxena - Advocate for the applicant.
Shri Akshay Namdeo - Government Advocate for the State.
Learned counsel for the State is directed to submit the criminal antecedents of all the accused persons who were involved in the case.
List in the next week.
(DEVNARAYAN MISHRA) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 11/7/2025 6:24:47 PM