Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Andhra Pradesh - Subsection Section 28(1) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (1)The Chancellor shall be appointed by the Government from amongst persons of eminence in the academic or public life, and shall hold a Doctoral Degree.
