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Patna High Court - Orders

Kamlesh Kumar Yadav vs The East Central Railway Through Its ... on 21 October, 2021

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.3099 of 2021
                    ======================================================
                    Kamlesh Kumar Yadav S/o Shri Ravindra Yadav, R/o Village-Salarpur, P.S.-
                    Karuda, Ghazipur, District-Ghazipur (Uttar Pradesh)

                                                                             ... ... Petitioner/s
                                                      Versus
              1.    The East Central Railway through its General Manager, Hazipur.
              2.    The Director General, Railway Protection Force, Rail Bhavan, Railway
                    Board, New Delhi.
              3.    The Principal Chief Security Commissioner, RPSF, Railway Board, New
                    Delhi.
              4.    The D.I.G.-Cum-Chief Security Commissioner, RPSF, Daya Basti, New
                    Delhi.
              5.    The Deputy Security Commissioner,           East   Central   Railway-Cum-
                    Commandant, 11BN/RPSF/Garhara.
              6.    The Senior Divisional Security Commissioner, Railway Protection Force,
                    East Central Railway, Danapur.
              7.    The Assistant Commandant I/C, 11BN/RPSF/Garhara
              8.    The Inspector 'A' Coy, 11BN/RPSF/GHZ-Cum-Inquiry Officer, Railway
                    Protection Force, Garhara.

                                                              ... ... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s   :      Mr.Ram Binod Singh
                    For the Respondent/s   :      Mr.Kumar Priya Ranjan
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                          ORAL ORDER

4     21-10-2021

As prayed for by learned Counsel for the petitioner, list this case, under appropriate heading, on 22nd November, 2021.

(Anil Kumar Sinha, J.) Prabhakar Anand/-

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