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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(b) in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

(b)The appointing authority shall ordinarily appoint the candidates recommended by the Employment Officer, provided that such candidates, have applied for the posts.