Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 135T] [Entire Act]

State of Gujarat - Subsection

Section 135T(iii) in The Bombay Land Revenue Code, 1879

(iii)the expression `registering authority' means the registering officer appointed under the Registration Act, 1908.]