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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(68) in Nagaland Interpretation and General Clauses Act, 1978

(68)"writing" expression referring to "writing" shall be construed as including reference to printing, typewriting, photography and other modes of representing or reproducing words in a visible form ; and