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Karnataka High Court

Sri K Govinde Gowda vs Smt Akkayamma on 8 February, 2011

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

' V' "MU ' IN THE EIGI1 COURT OF KARNA'I'AK.A, BAN DATED *m3:s THE Sm })AY OF' FE}3R{}ARYf_;"'2C§.i;~f€; _ BEFORE THE HONBLE MiR.J'{IS'I'ICE ' .V T T 1V£;sc.W. No. V}.:4f.3)4 / WRIT PETITION BEYEVVEEJN: > Ab ' SRIKGOV'INDE:§ AGED ABOUT 5,1"-KEARS ,' V. ' S/OLE} I'VE'.NE{A'EP£é?1F'A j " ~ _ R/0.N0;498/8;'j;13EH1:N;i)"3:13DAL:'Na:;Es1»~I\vARA TALKIESB, J P N;!a£1A._R"V1 'p.1{iAs1%:% ; NEAR K L;A,Yo1__1'1",~.V'=... ' " _. EBANGALORE' _ PE'£'I"I"£O1\fE1R [By 85.... R i§A. 1AGor>AL (5%: H N BASAVARAJU, ADV.) 1:. ' 1._,3M*rzx1<KAYAM:vm ' W/Q.L;r»g.;'1<: sI:--iYAMA.IA1-»1 @ ":)0-1)DAsI~zYAM:A1J--I AGEIJ ABOUT 5'? YE:A1"<S AA R/C).N0.2?'8. 74.'r1~1 (112055, ' , "i_<UM.AI2ASwAMY LAYOLVE'. ' ' "BANGAL-ORI§--58{) Q78 six 3 KAN'1.'I~.IAMMA : " K' 5 \ »¢--.,' Tx) W / O. NAG-AR;'»XJ U I) /' C). LATE'. SHYAMA1AI--I AGEZD ABOLVE' 34 Y'I§;'kRS Rf O. NO. 7'3, KANAIf{ANA{}AR, YELEICE*{ENAHALLI EX' *INSION, J P NAGAR POST, BAI\§GE\E-ORF3»56O G78 3 C'HA1\EI)Rj3..§\.fI.}'szEA J _ W/0.AvA1.AK0N:)A.RAYAI>PA D/O,LA'1'E". SI~IYA£\/iA1;'\.H ' AGEI) ABOUT 31 YEARS V R/C).KALLUKU NTE VILLAG 15 ._ YELAGAERE POST, C B E>i;:';§'z=. f1'ALL:"K. ' "

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SPREMA --_ 13 /OLATE SHYAMAIAH ._ R/o,N0.2?8, ?4T.E~1_C:_.f§iO.SS,_ ., KUMARASWAMY 1;,AYOz;;T1' _ " 'V M cI+1j;I§r3;:+j;§;éV._zV\./'£:"\/"a;s.*:.; ' xx?'/0.TLAfIi:a: S}-i:*;"}:uvizx1A£i M 'c2,>""C:z-IIKKA SHYAMAIAH AGELI) ABO'='J«l7 3:8 YEARS. j R/'Q.Is13"r'rENAi=IAL1,1*--{;éi:_T§'TENAHA14I,1 PALYA} UTTA=RA{~IALL1'}{OBE;I, BANGALORE SOUTH TALUK; \£3A.1x:GALQR_*;3:~~ ' WI PE_{AVE1£N.. ..... .. » _ S/"SLATE SHYAMAIAH. M @ CHIKKA S1~'iYAM,AIAI~i * .. VAQE;:>*;-xr301;T 28 YEARS Rn,/.O«;_'I~'IJ"I'I'E~NA'HALL} {PU'l"'1T§NAI"IALLI PALYA)
-- '-.U'11'2~;frwfiA1..L1 1-$013311. {BANGALORE SOUTH _ 'I',e'-\.I}dK4.j'..--BANGALORE ;x?':-VS«:'iN£3;2m~e1 x 'T 4_D/O.LA'i'E£ SE"I'Y';'~'sjV§A1AE'i M CHIKKA S}':'fi.'AMAIA}"¥ _A.-AGIEIB ABOUT' 28 YEARS R/C).l53U'F'I"EN'A}"¥AE.'Li {PU'I'17ECNA}-{ALI'J PA1.,Y;'§] 5 ' 's 10 1'1 IE"1'I}'XRAI"1AIN.L-I Pi'OBLI, B;XE\§GAI.«ORIiI SOUTEE TALUK. Ei3ANGALORE M S E3}--iAf€A'{"'}-{II » ' "

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TALUK, BANGALORE ' -s . " « MSSANDEEP V = 1.

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5/O;.cm.KK;Av:£:E _ "aim AGED"ABOU"F_ 40' YEARS ; 'R/Q.N0;: 348', 4031*}-1' CROSS, ._ i 1: .2<5frH .,MArN';' BLOCK JAy;xNza(3AR BANGAL0Rz:«:~: 1 S/0.~:::;xM::;
A AG}:-D .AI3oU'1f 35 YEARS R/0.N{).86fA, VA.SANTI~IAPURA B;3J4€GA1J-O RE . . . RESPON }DI*§I\§'E'S A '(;3v_g:.S':'-;: GOVI1\E'DSWAMY, ADV FOR R143. M E§RAPI5'A REIEEDY. AIBV FOR 85 ~ 1.0 J JACs.{f)IS}"i'W:'3xR, ESIDV' FC}F~1 C/R12,-) f § \, THIS MISC.W'.APPI.ICA'£'fON ES FELED UNDER ORDER SECTIGN lfii OF CFC RXW S8048 OF CFC PRAETNG TC! ISSUE} FRESH ENEOTECEZ ENABLE? TO P¥_jFBL.ISH THE S133I'ziE IN THE P'§§PER '£152.. SAMEVEEYYHA KARNATMM. --. THIS i',¥§E8C."2'£". JEFPIJICATION ES comma ON EéR §E~;§f}ERf3.. . mzs BAY, THE COURT "Z'H}3 E'OLL{3WE?€G:_ .. _ _' ' - "

ORDER " "

Heard. For the reasong sta{'e§i»1'i13z thé"v.;§.;3p1i:'2ai€4\t)'nT»;V"~ petiticner is permitted to <:auss: é*"-M:1oti(::e--- No.1, 2 and 4 by subwservice"'£h:*;jif4§h'.papé'19';juIi§Iicaiion in 'Samyukta Karnataiiaf Bangalcare edition on or 2é_3_._2.2(5.E date of hearing as22;a2011u.Eyx"

The appiicatiofl accsrdingiy. I';