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State of Uttar Pradesh - Section

Section 5 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

5. Sources of Recruitment.

- Recruitment to the various categories of posts in the service shall be made as follows :
Field Staff
1. Prohibition and Social Uplift Organizer. By direct recruitment.
2. Technical Supervisor By direct recruitment.
3. Chief Prohibition and Social Uplift Organizer. By promotion from amongst Permanent Prohibition and SocialUplift Organizers and Technical Supervisors.
  Note.-For the purpose of eligibility list a commonseniority list of Prohibition and Social Uplift Organizers andTechnical Supervisor shall be prepared on the basis of date ofsubstantive appointment.
Ministerial Staff
4. Junior Grade Clerks and typists. By direct recruitment in accordance with the provisions of theSubordinate Offices Ministerial Staff (Direct Recruitment Rules,1975).
5. Record-Keeper By promotion from amongst Junior Grade Clerks and Typists.
6. Stenographers By direct recruitment.
7. Noters and Drafters By promotion from amongst permanent Record-Keeper and JuniorGrade Clerks.
8. Head Clerk By promotion from amongst Noters and Drafters.