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State of Uttar Pradesh - Section
Section 5 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978
5. Sources of Recruitment.
- Recruitment to the various categories of posts in the service shall be made as follows :| Field Staff | ||
| 1. | Prohibition and Social Uplift Organizer. | By direct recruitment. |
| 2. | Technical Supervisor | By direct recruitment. |
| 3. | Chief Prohibition and Social Uplift Organizer. | By promotion from amongst Permanent Prohibition and SocialUplift Organizers and Technical Supervisors. |
| Note.-For the purpose of eligibility list a commonseniority list of Prohibition and Social Uplift Organizers andTechnical Supervisor shall be prepared on the basis of date ofsubstantive appointment. | ||
| Ministerial Staff | ||
| 4. | Junior Grade Clerks and typists. | By direct recruitment in accordance with the provisions of theSubordinate Offices Ministerial Staff (Direct Recruitment Rules,1975). |
| 5. | Record-Keeper | By promotion from amongst Junior Grade Clerks and Typists. |
| 6. | Stenographers | By direct recruitment. |
| 7. | Noters and Drafters | By promotion from amongst permanent Record-Keeper and JuniorGrade Clerks. |
| 8. | Head Clerk | By promotion from amongst Noters and Drafters. |