Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(iii) in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977 (iii)"Cow" includes a heifer, or a calf, whether male or female, of a cow.
