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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(4) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(4)Whenever an employer changes the place of his industrial premises he shall send due intimation to the registering authority for making necessary entries in the register of employers.