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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)A candidate for the office of the Chairman or Vice-Chairman, as the case may be, must be proposed by one member and seconded by another. The names of all the candidates proposed and seconded shall be read out by the Presiding Officer of the meeting.