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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in The Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

(a)to the occupier of the factory, by the person by whom such limestone or dolomite is sold or otherwise disposed of to such occupier;