Section 2(2)(b) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(b)An employee who has attained the age of superannuation from the aided post before the notification of these rules.

Legal Document View